High Courts03 Mar 2017Allowed
Bimal Kumari Vs State of Bihar
Patna High Court · (2017) 2 BLJud 95 : (2017) 1 PCCR 386
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 500
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Patna High Court judgments
53,185 judgments · page 548 of 2,660
High Courts03 Mar 2017Dismissed
Pankaj Kumar Vatsa Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 67
Stamp Act, 1899 - Section 47A
High Courts03 Mar 2017Disposed off
Sudhir Kumar Mishra @ Gopal Mishra Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0005
High Courts02 Mar 2017
Rajeev Singh Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0004
Constitution of India, Article 21 - Amendment of the ScheduleCode of Criminal Procedure, 1973, Section 313, Section 294 - Power to examine the accu
High Courts02 Mar 2017Disposed off
Birbal Yadav, son of Paras Yadav Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0003
High Courts01 Mar 2017Allowed
Arun Kumar Singh Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 55
Constitution of India, 1950 - Article 14, Article 226
High Courts01 Mar 2017Dismissed
Sheo Shankar Yadav Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0002
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts01 Mar 2017
M/S Magadh Stock Exchange Association Vs Union of India & Ors
Patna High Court · (2017) 03 PAT CK 0001
Income Tax Act, 1961, Section 269, Section 269, Section 269, Section 269, Section 269(1), Section 269(1)
High Courts28 Feb 2017Disposed off
Haseena Khatoon Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0102
High Courts28 Feb 2017Dismissed
Vidya Nand Mishra Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0101
Bihar Pension Rules, 1950, Rule 58
High Courts28 Feb 2017Dismissed
Kamlesh Kumar S/O Ram Dayal Prasad Vs The State Of Bihar
Patna High Court · (2017) 02 PAT CK 0100
High Courts28 Feb 2017Allowed
Diwakar Prasad Yadav Vs State of Bihar
Patna High Court · (2017) 2 BLJud 148
High Courts28 Feb 2017Disposed Off
Shantiniketan Awasiya Bal Vidyalaya Vs Regional Director, Employee''s State Insurance Corporation
Patna High Court · (2017) LabLR 433
Constitution of India, 1950 - Article 226Employees State Insurance Act, 1948 - Section 45A, Section 45AA
High Courts27 Feb 2017Dismissed
The State Of Bihar Vs Dhananjay Kumar Suman
Patna High Court · (2017) 02 PAT CK 0098
High Courts27 Feb 2017Dismissed
Udai Narain Thakur Vs Union of India
Patna High Court · (2017) 2 BLJud 147
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 - Rule 6(1)
High Courts27 Feb 2017Dismissed
Sunita Kumari Vs Union of India
Patna High Court · (2017) 2 BLJud 119
Constitution of India, 1950 - Article 226
High Courts27 Feb 2017Disposed off
M/s Sasaram Bhabua Central Cooperative Bank Limited Vs Union of India
Patna High Court · (2017) 153 FLR 188
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7I, Section 7Q
High Courts23 Feb 2017Dismissed
The State of Bihar Vs Md Munna @ Mukesh Yadav S/o Md Taiyab
Patna High Court · (2017) 02 PAT CK 0097
Indian Penal Code, 1860, Section 420, Section 376, Section 354 - Cheating and dishonestly inducing delivery of property - Punishment for rape - Assault or criminal force t
High Courts23 Feb 2017Dismissed
Ram Pravesh Sharma Son Vs The State Of Bihar
Patna High Court · (2017) 02 PAT CK 0096
High Courts23 Feb 2017Dismissed
Rajeev Nandan Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0095