COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 542 of 2,660

High Courts28 Apr 2017Dismissed

Maharana Pratap Singh, S/o Late Baudh Singh Vs Allahabad Bank & Ors.

Patna High Court · (2017) 04 PAT CK 0054

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 13(2), Section 13(4) - Enforcement of security interest - Enforcement of security

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High Courts28 Apr 2017

Manish Kumar Agarwal @ Manish Agarwal and Anr. Vs The State of Bihar and Ors.

Patna High Court · (2017) 04 PAT CK 0053

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 34, Section 324, Sect

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High Courts28 Apr 2017Dismissed

Patna Municipal Corporation, Budhamarg, Patna Vs Balram Prasad Singh S/o Jai Bihari Singh

Patna High Court · (2017) 04 PAT CK 0052

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High Courts28 Apr 2017Dismissed

Surendra Kumar Gond Son of Late Basawan Sah Gond Vs The Union of India

Patna High Court · (2017) 04 PAT CK 0051

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High Courts27 Apr 2017Dismissed

Md. Saheed Hussain & Ors Vs Bibi Husna Khatoon & Ors

Patna High Court · (2017) 04 PAT CK 0050

Evidence Act, 1872, Section 60, Section 50 - Oral evidence must be direct - Opinion on relationship when relevant

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High Courts27 Apr 2017

Pradip Kumar Byahut Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0049

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High Courts26 Apr 2017Dismissed

Dr. Dig Vijay Narayan Singh Son of Sri Shyam Narayan Singh Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0048

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High Courts26 Apr 2017Allowed

Madan Chaudhary S/O Late Sheo Bachan Chaudhary Vs The State Of Bihar

Patna High Court · (2017) 04 PAT CK 0047

Indian Penal Code, 1860, Section 302 - Punishment for murderArms Act, 1959, Section 27 - Punishment for using arms, etc

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High Courts25 Apr 2017Dismissed

Brahmanand Singh, son of Sri Sadhu Sharan Singh Vs The State of Bihar, & Ors.

Patna High Court · (2017) 04 PAT CK 0046

Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regionsHaryana Panchayati Raj Act, 1994

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High Courts25 Apr 2017Dismissed

Jitendra Prasad Singh Vs The State of Bihar & Ors.

Patna High Court · (2017) 04 PAT CK 0045

Code of Civil Procedure, 1908, Order 8Rule 10 -Limitation Act, 1963, Section 3, Article 18 - Bar of limitation - Effect of acknowledgmen

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High Courts25 Apr 2017Allowed

Kumarjee Jha S/O Bauajee Jha Vs The State Of Bihar

Patna High Court · (2017) 04 PAT CK 0044

Code of Criminal Procedure, 1973, Section 482, Section 120B, Section 37, Section 34, Section 147, Section 324

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High Courts25 Apr 2017

Bastha Primary Agriculture Credit Cooperative Society Ltd. Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0043

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High Courts24 Apr 2017Allowed

Pappu Yadav, Son Of Jodha Yadav Vs The State Of Bihar

Patna High Court · (2017) 04 PAT CK 0042

Indian Penal Code, 1860, Section 302, Section 147, Section 148, Section 149 - Punishment for murder - Punishment for rioting - Rioting, armed with dea

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High Courts24 Apr 2017

Bijendra Kumar, Son of late Ram Lakshan Rai Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0041

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High Courts21 Apr 2017Disposed off

Shekhar Singh, S/o Late Ram Ran Vijay Singh Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0027

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High Courts21 Apr 2017Dismissed

Shiv Kumar Singh, Son of Late Sudama Singh Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0026

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High Courts21 Apr 2017Disposed off

Sudhir Kumar, S/o Late Raghunandan Prasad Yadav Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0025

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High Courts20 Apr 2017

David Peter son of late Peter John Vs The State of Bihar

Patna High Court · (2017) 04 PAT CK 0040

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High Courts20 Apr 2017Dismissed

Abhimanyu Kumar Singh @ Abhimanu Singh Vs The State Of Bihar

Patna High Court · (2017) 04 PAT CK 0039

Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467 - Cheating and dishonestly inducing delivery of property - Forgery for pur

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High Courts19 Apr 2017Allowed

BISHNU KUMAR Vs STATE OF BIHAR

Patna High Court · (2017) 04 PAT CK 0032

Minimum Wages Act, 1948, Section 5(1), Section 20, Section 12(1), Section 18, Section 5, Section 12,

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