High Courts04 Jan 2019Allowed

Prashant Kumar Jha Vs State of Bihar

Patna High Court · (2019) 01 PAT CK 0002

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138
High Courts20 Dec 2018Dismissed

Manish Kumar @ Kintu Kumar Vs State Of Bihar

Patna High Court · (2018) 12 PAT CK 0048

Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 364Code of Criminal Procedure, 1973 — Section 207