High Courts03 Jul 2019Allowed
Sandhya Mandal And Ors Vs State Of Bihar And Ors And Ors
Patna High Court · (2019) 07 PAT CK 0270
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 456 of 2,660
High Courts03 Jul 2019Allowed
Md. Ansar Vsstate Of Bihar
Patna High Court · (2020) 1 PLJR 498
Code Of Criminal Procedure, 1973 — Section 100, 100(7), 313Explosive Rule, 2008 — Rule 2, 3, 5, 6, 7, 9Explosive Substance Act, 1908 — Section 2, 3, 4
High Courts03 Jul 2019Allowed
Sipahi Pasi Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0265
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 389(1)Indian Penal Code, 1860 — Section 364(A), 395
High Courts03 Jul 2019Dismissed
Godrej And Boyce Mfg. Co. Ltd. And Ors Vs State Of Bihar Through The Principle Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0259
Bihar Sales Tax Rules, 1983 — Rule 34(2)(c)Bihar Finance Act, 1981 — Section 42
High Courts03 Jul 2019Disposed Off
Dr. Sidheshwar Prasad Sinha And Ors Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0025
High Courts03 Jul 2019Allowed
Sanjay Patel Vs State Of Bihar
Patna High Court · (2019) 3 PLJR 925
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(iii)(c), Section 22(c), Section 23(c), 52(A)Code Of Criminal Procedure, 1973 — Section 313, Section 428
High Courts03 Jul 2019Dismissed
Sanjay Kumar Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0023
Indian Penal Code, 1860 — Section 34, 302, 304BEvidence Act, 1872 — Section 106, 113B, 145, 155Code Of Criminal Procedure, 1973 — Section 161, 162, 313
High Courts03 Jul 2019Allowed
Sandhya Manda And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0022
Pension Act, 1958 — Section 11
High Courts03 Jul 2019Allowed
Meena Devi And Anr Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 23(c), 41, 42, 42(2), 43, 50, 50(1), 52ACode Of Criminal Procedure, 1973 — Section 100, 313, 414
High Courts03 Jul 2019Disposed Off
Mahendra Mandal And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0020
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution Of India, 1950 — Article 226
High Courts03 Jul 2019Allowed
Chandra Shekhar Paswan Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0018
Bihar Pension Rules, 1950 — Rule 43(B)
High Courts02 Jul 2019Allowed
Chhutaharu Das Prathmik And Anr Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0269
Constitution Of India, 1950 — Article 166Bihar Nongovernment Sanskrit School (Recognition And Condition) Rules, 1993 — Rule 5(5), 6Bihar Sanskrit shiksha Board Act, 1981 — Section 6(2), 22
High Courts02 Jul 2019Allowed
Om Prakash Srivastava And Ors Vs Apurva Awas Yojna Pvt. Ltd. Patna Through And Ors
Patna High Court · (2019) 3 PLJR 850
Bihar Municipal Act, 2007 — Section 323, 323(1)
High Courts02 Jul 2019Dismissed
Raju Jha Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 882
Bihar Control Of Crimes Act, 1981 — Section 12(2), 12(3), 19, 21, 21(1), 22
High Courts02 Jul 2019Dismissed
Prabhu Giri Vs Jamuni Devi And Ors
Patna High Court · (2019) 07 PAT CK 0262
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts02 Jul 2019Partly Allowed
Dr. Kishore Kumar Das And Ors Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0260
Constitution Of India, 1950 — Article 14, 166(1), 309Bihar Medical Education Service Cadre And Cadre Post Appointment Rules, 1997 — Rule 3, 6, 6(f), 7(D), 14
High Courts02 Jul 2019Disposed Off
Sudama Roy Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0017
Code Of Criminal Procedure, 1973 — Section 145, 397, 401
High Courts02 Jul 2019Allowed
Shashi Kala And Ors Vs Vijay Chaudhary And Ors
Patna High Court · (2019) 07 PAT CK 0016
Motor Vehicles Act, 1988 — Section 166
High Courts02 Jul 2019Disposed Off
Pushpa Devi Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0015
High Courts02 Jul 2019Allowed
Pratima Devi Vs State Of Bihar
Patna High Court · (2019) 07 PAT CK 0014