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Patna High Court judgments

53,185 judgments · page 453 of 2,660

High Courts08 Jul 2019Dismissed

Vikramaditya Singh Vs State Of Bihar And Ors

Patna High Court · (2019) 07 PAT CK 0080

Indian Penal Code, 1860 — Section 120(B), 409, 420, 468, 467, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(3), 17(6), 23, 28
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High Courts08 Jul 2019Allowed

Shyam Gope Vs State Of Bihar

Patna High Court · (2019) 07 PAT CK 0076

Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313
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High Courts05 Jul 2019Dismissed

Yamuna Prasad Vs Ram Raj Bhagat And Anr

Patna High Court · (2019) 07 PAT CK 0069

Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10Limitation Act, 1963 — Article 120, 121Constitution Of India, 1950 — Article 227
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High Courts05 Jul 2019Dismissed

Anjani Kumar Vs Priya Devi

Patna High Court · (2019) 07 PAT CK 0067

Hindu Marriage Act, 1955 — Section 9, 24Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts05 Jul 2019Allowed

Md. Rizwan Vs State Of Bihar

Patna High Court · (2019) 3 PLJR 921

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164, 313, 428
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