High Courts08 Jul 2019Dismissed
State Of Bihar Through The Range And Ors Vs Upendra Yadav And Ors
Patna High Court · (2019) 07 PAT CK 0145
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 450 of 2,660
High Courts08 Jul 2019Dismissed
Bikrama Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 3 PLJR 1083
Constitution Of India, 1950 — Article 226
High Courts08 Jul 2019Disposed Off
Pratap Kumar Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0143
High Courts08 Jul 2019Disposed Off
Rakesh Kumar Singh Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0142
High Courts08 Jul 2019Disposed Off
Kumar Shiv Rajan Vs State Of Bihar Through And Ors
Patna High Court · (2019) 07 PAT CK 0141
High Courts08 Jul 2019Disposed Off
Govind Prasad Vs State Of Bihar Through Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0140
High Courts08 Jul 2019Disposed Off
Rabindra Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0139
High Courts08 Jul 2019Disposed Off
Kumari Rachna Bharti Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0138
High Courts08 Jul 2019Disposed Off
Priyadarshini Shrutika Vs State Of Bihar Through The District Magistrate And Ors
Patna High Court · (2019) 07 PAT CK 0137
Bihar State Electricity Board Service Rules, 1976 — Rule 11
High Courts08 Jul 2019Allowed
Vijay Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2019) 3 PLJR 928
High Courts08 Jul 2019Disposed Off
Sintoo Kumar Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0135
High Courts08 Jul 2019Disposed Off
Bihar State Co- Operative Marketing Union Ltd. Vs Central Board Of Trustees Through Its Chairman And Ors
Patna High Court · (2019) 07 PAT CK 0134
High Courts08 Jul 2019Disposed Off
M/S Laxmi Enterprises Vs Union Of India Through And Ors
Patna High Court · (2019) 07 PAT CK 0133
Finance Act, 1994 — Section 72
High Courts08 Jul 2019Disposed Off
Vidya Nand Ram Vs State Of Bihar Through Chief Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0132
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 4(1), 4(5)
High Courts08 Jul 2019Dismissed
K.K. Pathak Vs High Court Of Judicature At Patna Through Registrar General
Patna High Court · (2019) 07 PAT CK 0131
High Courts08 Jul 2019Allowed
Ghanshyam Jha Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 3 PLJR 933
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 13(3), 18(3), 18(7), 21, 28Bihar Executive Business Rules, 1979 — Rule 22(2)
High Courts08 Jul 2019Allowed
Goodwill Contractors Pvt. Ltd. Vs State Of Bihar Through The Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0129
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1)
High Courts08 Jul 2019Allowed
Mithilesh Kumar Vs State Of Bihar Through Its Principal Secretary And Ors
Patna High Court · (2019) 07 PAT CK 0128
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Surjit Kumar Vs State Of Bihar Through Principal And Ors
Patna High Court · (2019) 07 PAT CK 0127
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Jul 2019Allowed
Anil Prasad Vs State Of Bihar Bihar And Ors
Patna High Court · (2019) 07 PAT CK 0126
Bihar Prohibition And Excise Act, 2016 — Section 30(a)