High Courts08 Dec 2020Disposed Of
Arvind Kumar Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0300
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 284 of 2,660
High Courts08 Dec 2020Disposed Of
Dr. Renu Kumari Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0299
High Courts08 Dec 2020Disposed Of
Narendra Kishore Sinha Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0298
High Courts08 Dec 2020Disposed Of
Sunil Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0297
High Courts08 Dec 2020Disposed Of
Kumud Ranjan Mishra Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0296
High Courts08 Dec 2020Disposed Of
Mohammad Hamid Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0081
High Courts08 Dec 2020Disposed Of
Nirbhay Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0080
High Courts08 Dec 2020Disposed Of
Shobha Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0079
High Courts08 Dec 2020Disposed Of
Mahendra Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0078
High Courts08 Dec 2020Disposed Of
Shashi Shekhar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0077
High Courts08 Dec 2020Disposed Of
Kumar Umesh Chandra Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0076
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Kamesh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0075
High Courts08 Dec 2020Disposed Of
Pawan Thakur Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0073
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Bindu Devi @ Bindu Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0072
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Ajay Kumar Singh @ Ajay Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0071
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Ramu Yadav @ Ram Narayan Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Virendra Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0069
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Pappu Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0068
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Dec 2020Disposed Of
Khushboo Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0067
Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 279, 414, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts08 Dec 2020Disposed Of
Swami Nath Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0066
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427