High Courts11 Dec 2020Disposed Of
Jogendra Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0364
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 279 of 2,660
High Courts11 Dec 2020Disposed Of
Shayam Bihari Rai And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0363
High Courts11 Dec 2020Disposed Of
Rajendra Narayan Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0362
High Courts11 Dec 2020Disposed Of
M/S Sanjeev Kumar Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0361
Bihar Value Added Tax Act, 2005 — Section 31
High Courts11 Dec 2020Disposed Of
Bhawani Automobiles Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0360
Bihar Value Added Tax Act, 2005 — Section 33, 73A
High Courts11 Dec 2020Disposed Of
Pradeep Kumar Chaudhary Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0359
High Courts11 Dec 2020Disposed Of
Subodh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0358
High Courts11 Dec 2020Disposed Of
Firoz Alam Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0357
High Courts11 Dec 2020Disposed Of
Anjani Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0356
High Courts11 Dec 2020Disposed Of
Prabhat Bharadwaj @ Prabhat Kumar Munna Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0355
High Courts11 Dec 2020Disposed Of
Amresh Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0354
High Courts11 Dec 2020Disposed Of
Rajesh Singh Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0353
Motor Vehicles Act, 1988 — Section 138Motor Vehicles (Amendment) Act, 2019 — Section 177, 210B
High Courts11 Dec 2020Disposed Of
Manav Mehta Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0352
High Courts11 Dec 2020Disposed Of
Pankaj Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0351
High Courts11 Dec 2020Disposed Of
Birendra Tiwary Vs Bihar State Power Holding Company Ltd And Ors
Patna High Court · (2020) 12 PAT CK 0350
High Courts11 Dec 2020Disposed Of
Rajeev Lochan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0349
High Courts11 Dec 2020Disposed Of
Qamre Alam And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0348
High Courts11 Dec 2020Disposed Of
Gaurav Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0347
High Courts11 Dec 2020Allowed
Dharmendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0346
Bihar Prohibition And Excise Act, 2016 — Section 37(b)Bihar Police Manual, 1978 — Section 824(a)Constitution Of India, 1950 — Article 226, 311, 311(2)
High Courts11 Dec 2020Disposed Of
Kiran Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0345