High Courts21 Dec 2020Disposed Of
M/S Associated Jute Industries Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0195
Bihar Value Added Tax Act 2005 — Section 40
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 273 of 2,660
High Courts21 Dec 2020Disposed Of
Shree Krishna Bhandar Vs Addl. Commissioner Of State Tax (Appeal) Tirhut Division And Anr
Patna High Court · (2020) 12 PAT CK 0194
Bihar Goods And Services Tax Act 2017 — Section 73
High Courts21 Dec 2020Disposed Of
Bhola Nath Rai Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0193
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts21 Dec 2020Allowed
Rajiya Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0190
High Courts18 Dec 2020Disposed Of
M/S Gaya Marketing A Proprietorship Concern Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0189
Bihar Goods And Services Tax Act 2017 — Section 39, 46, 47, 50
High Courts18 Dec 2020Disposed Of
Omkar Ceramic A Partnership Vs Commissioner Of State Tax And Ors
Patna High Court · (2020) 12 PAT CK 0188
Bihar Goods And Services Tax Act 2017 — Section 74, 74(9)
High Courts18 Dec 2020Allowed
Arun Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0187
High Courts18 Dec 2020Disposed Of
Lumbani Beverages Private Limited Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0186
Bihar Value Added Tax Act 2005 — Section 73A(3)
High Courts18 Dec 2020Disposed Of
Bindeshwar Yadav Construction Pvt. Ltd. Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0185
Bihar Goods And Services Tax Act 2017 — Section 79
High Courts18 Dec 2020Disposed Of
Sara Automobiles Pvt. Ltd Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0184
High Courts18 Dec 2020Dismissed
State Of Bihar Vs Secretary, Bihar State Up Shastri Sanskrit Mahavidayala/College And Ors
Patna High Court · (2020) 12 PAT CK 0183
High Courts18 Dec 2020Disposed Of
Md. Amzad Ali @ Md. Amjad Ali Vs State Of Bihar And Anr
Patna High Court · (2020) 12 PAT CK 0175
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Dec 2020Dismissed
Hazari Singh Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0158
Indian Penal Code, 1860 — Section 302, 307, 323, 324, 325, 341Arms Act, 1959 — Section 27
High Courts17 Dec 2020Dismissed
Nand Lal Yadav Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0182
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2), 18Indian Penal Code, 1860 — Section 323, 341, 354B, 379, 385, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts17 Dec 2020Dismissed
Krishna Rai @ Kisan Rai And Ors Vs State Of Bihar
Patna High Court · (2020) 12 PAT CK 0181
Indian Penal Code, 1860 — Section 34, 323, 341, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(iv), 14A(2), 18
High Courts17 Dec 2020Disposed Of
M/S Satyam Computers Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0180
Bihar Value Added Tax Act, 2005 — Section 25, 31, 39
High Courts17 Dec 2020Disposed Of
Sanjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0179
High Courts17 Dec 2020Disposed Of
Rabindra Baidh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0178
High Courts17 Dec 2020Disposed Of
Sanjay Mandal Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0177
High Courts17 Dec 2020Disposed Of
M/S M R T Signal Limited Vs East Central Railway And Ors
Patna High Court · (2020) 12 PAT CK 0176