COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,517 of 2,660

High Courts02 May 1929

Madhusudan Deb Vs Khestabasi Sahu

Patna High Court · AIR 1930 Patna 137

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High Courts30 Apr 1929

Rameshwar Singh Bahadur Vs Mangal Prasad Sahu

Patna High Court · AIR 1930 Patna 318

Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

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High Courts29 Apr 1929

Suchit Raut Vs Emperor

Patna High Court · AIR 1930 Patna 622

Penal Code, 1860 (IPC) — Section 420, 511Post Office Act, 1898 — Section 64

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High Courts26 Apr 1929

Atul Krishna Ghosh Vs Brindaban Naik

Patna High Court · AIR 1930 Patna 330

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Section 3

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High Courts26 Apr 1929

Jahar Ali Vs Musharatan Nissabibi

Patna High Court · AIR 1930 Patna 326

Civil Procedure Code, 1908 (CPC) — Section 60(i)Provincial Insolvency Act, 1920 — Section 69

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High Courts25 Apr 1929

Koi Sahu Vs Atul Krishna Ghose and Others

Patna High Court · AIR 1929 Patna 333 : 119 Ind. Cas. 829

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 96

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High Courts24 Apr 1929

Jadaba Jha and Another Vs Satdeo Jha and Others

Patna High Court · AIR 1929 Patna 723 : 124 Ind. Cas. 629

Charitable Endowments Act, 1890 — Section 2, 5

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High Courts22 Apr 1929

Raghunandan Prasad Bhakat and Another Vs Firm of Wajid Ali Mian Muhhmmad Rafiq

Patna High Court · AIR 1929 Patna 439 : 124 Ind. Cas. 81

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(2)

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High Courts17 Apr 1929

Mangal Chand Marwari Vs Makhan Goala

Patna High Court · AIR 1930 Patna 292

Criminal Procedure Code, 1898 (CrPC) — Section 258, 438Penal Code, 1860 (IPC) — Section 380

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High Courts17 Apr 1929

Gobind Ram Marwari Vs Emperor

Patna High Court · AIR 1930 Patna 246

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High Courts16 Apr 1929

Pratap Udai Nath Sahi Deo and Another Vs Jagannath Mahto and Others

Patna High Court · AIR 1929 Patna 444

Chotanagpur Tenancy Act, 1908 — Section 118, 139, 43

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High Courts16 Apr 1929

Fakir Mohammad Vs Sakina and Another

Patna High Court · AIR 1929 Patna 372

Bengal Tenancy Act, 1885 — Section 18, 48

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High Courts10 Apr 1929

Sohan Mundari and Others Vs Emperor

Patna High Court · AIR 1929 Patna 520

Penal Code, 1860 (IPC) — Section 424

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High Courts08 Apr 1929

Deonandan Misra Vs Ganga Prasad and Others

Patna High Court · AIR 1929 Patna 731 : 120 Ind. Cas. 313

Civil Procedure Code, 1908 (CPC) — Section 149

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High Courts05 Apr 1929

Keshwar Mahton and Another Vs Sheonandan Mahton

Patna High Court · AIR 1929 Patna 620

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Registration Act, 1908 — Section 49

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High Courts05 Apr 1929

Chulhai Lal Dass Vs Kuldip Singh and Others

Patna High Court · AIR 1931 Patna 266

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High Courts04 Apr 1929

Jhari Lal Vs Emperor

Patna High Court · AIR 1930 Patna 148

Criminal Procedure Code, 1898 (CrPC) — Section 365, 367, 537

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High Courts22 Mar 1929

Ram Prasad Guru Vs Emperor

Patna High Court · AIR 1930 Patna 501

Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 420, 467

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High Courts20 Mar 1929

Jildar Kaiyer Vs Emperor

Patna High Court · AIR 1929 Patna 316 : 119 Ind. Cas. 72

Penal Code, 1860 (IPC) — Section 361, 363

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High Courts20 Mar 1929

Rai Dalip Narayan Singh Bahadur and Another Vs Musammat Bibi Sharfunissa and Others

Patna High Court · AIR 1929 Patna 383 : 119 Ind. Cas. 410

Usurious Loans Act, 1918 — Section 3

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