High Courts20 Nov 1929
Abdul Sattar and Others Vs Rajkishore Sah and Others
Patna High Court · AIR 1930 Patna 161
Bengal Tenancy Act, 1885 — Section 105, 109, 7
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,509 of 2,660
High Courts18 Nov 1929
Raghunandan Singh and Others Vs Sri Radhakrishna Thakurji and Another
Patna High Court · AIR 1930 Patna 297
Bengal Tenancy Act, 1885 — Section 116, 120, 120(2)(a)
High Courts13 Nov 1929
Nandu Mahton Vs Bholu Mathton and Another
Patna High Court · AIR 1930 Patna 143 : 123 Ind. Cas. 609
High Courts12 Nov 1929
Emperor Vs Surendra Chandra Das
Patna High Court · AIR 1930 Patna 216
Criminal Procedure Code, 1898 (CrPC) — Section 502, 562Penal Code, 1860 (IPC) — Section 408
High Courts08 Nov 1929
Banamali Bauli and Another Vs Gayaram Mahto
Patna High Court · AIR 1930 Patna 110 : 124 Ind. Cas. 92
Evidence Act, 1872 — Section 167Registration Act, 1908 — Section 17, 49
High Courts07 Nov 1929
Ramnandan Singh Vs Emperor
Patna High Court · AIR 1930 Patna 103 : 124 Ind. Cas. 638
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55Penal Code, 1860 (IPC) — Section 225A
High Courts06 Nov 1929
Musahar Sahu and Another Vs Kishun Narayan Prasad and Another
Patna High Court · AIR 1930 Patna 141 : 123 Ind. Cas. 411
Limitation Act, 1963 — Section 6, 7, 8
High Courts05 Nov 1929
Bibi Kazmi Begam Vs Lachman Lal Sao and Others
Patna High Court · AIR 1930 Patna 239
Negotiable Instruments Act, 1881 (NI) — Section 22, 5
High Courts13 Oct 1929
Tirpit Thakur Vs Mahanth Ramperkash Das
Patna High Court · AIR 1930 Patna 406(1)
Provincial Insolvency Act, 1920 — Section 52
High Courts20 Sept 1929
Bhagirath Bhagat Vs Ram Narain Sahu
Patna High Court · AIR 1930 Patna 194 : 120 Ind. Cas. 45
High Courts19 Sept 1929
Emperor Vs Lal Mohammad
Patna High Court · 119 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts26 Aug 1929
Mahadeo Lal and Another Vs Hossaini Pandey and Others
Patna High Court · AIR 1930 Patna 199 : 120 Ind. Cas. 289
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 324
High Courts21 Aug 1929
Emperor Vs Bhukhan Dubey and Others
Patna High Court · AIR 1930 Patna 208 : 120 Ind. Cas. 290
Criminal Procedure Code, 1898 (CrPC) — Section 207, 307
High Courts18 Aug 1929
Ram Lakhan Upadhya Vs Jai upadhya and Others
Patna High Court · 123 Ind. Cas. 387
Evidence Act, 1872 — Section 13, 167
High Courts15 Aug 1929
(Tikait) Mahabir Prosad Narayan Deo Vs Bhupal Ram and Others
Patna High Court · AIR 1929 Patna 694
Chota Nagpur Encumbered Estates Act, 1876 — Section 8Encumbered Estates Act, 1934 — Section 12(2)
High Courts15 Aug 1929
Jodha Sabu Vs Tirbena Sahu and Others
Patna High Court · 123 Ind. Cas. 386
Bengal Tenancy Act, 1885 — Section 102(j), 103B(3)
High Courts15 Aug 1929
Bharat Kishore Lal Singh Deo Vs Judhistir Modak
Patna High Court · AIR 1929 Patna 473 : 119 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 190, 200, 202, 4Penal Code, 1860 (IPC) — Section 34, 342, 348, 384, 506
High Courts15 Aug 1929
Jodha Sahu Vs Tirbena Sahu and Others
Patna High Court · AIR 1929 Patna 748
Bengal Tenancy Act, 1885 — Section 102(j), 103B(3)
High Courts15 Aug 1929
Tika Ram and Others Vs Tula Ram
Patna High Court · AIR 1930 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1), 20, 47