High Courts04 Sept 1933
Jogendra Narain Singh and Another Vs Radha Prasad Singh and Another
Patna High Court · AIR 1933 Patna 638
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,477 of 2,660
High Courts02 Sept 1933
Mrs. Lall and Another Vs Rajkishore Narain Singh and Others
Patna High Court · AIR 1933 Patna 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Evidence Act, 1872 — Section 32(2), 35
High Courts01 Sept 1933
Ram Nandan Prasad and Another Vs Tilakdhari Lal
Patna High Court · AIR 1933 Patna 636
Evidence Act, 1872 — Section 13, 157
High Courts01 Sept 1933
Laldhari Prasad and Others Vs Nilkanth Prasad Singh and Others
Patna High Court · AIR 1933 Patna 640
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 22, Order 21 Rule 66
High Courts01 Sept 1933
Bissessor Ram Vs Ramakant Dubey
Patna High Court · 151 Ind. Cas. 379 : 151 Ind. Cas. 375
High Courts01 Sept 1933
Gobind Prasad and Others Vs Tulsi Sahu and Others
Patna High Court · AIR 1933 Patna 677
High Courts01 Sept 1933
Kesho Prasad Singh Bahadur Vs Tribeni Sahay
Patna High Court · AIR 1933 Patna 596
High Courts01 Sept 1933
Sitaram Sao and Others Vs Emperor
Patna High Court · AIR 1933 Patna 606
Penal Code, 1860 (IPC) — Section 424
High Courts31 Aug 1933
Baijnath Marwari and Others Vs Butto Krishna Ray and Others
Patna High Court · AIR 1933 Patna 684
High Courts30 Aug 1933
Dalip Narayan Singh and Another Vs Rasik Lal Chaudhri and Others
Patna High Court · AIR 1933 Patna 586
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts30 Aug 1933
Balbhadra Singh and Another Vs Bhagwat Pande
Patna High Court · AIR 1933 Patna 584(1)
High Courts30 Aug 1933
Madhoram Sand and Others Vs Lachmi Prasad Singh
Patna High Court · AIR 1933 Patna 609
High Courts29 Aug 1933
Ramnarain Sahu and Another Vs Emperor
Patna High Court · AIR 1933 Patna 601
Penal Code, 1860 (IPC) — Section 30, 342, 384
High Courts29 Aug 1933
Hemendra Chandra Mullick Vs Ballavi Devi and Another
Patna High Court · AIR 1933 Patna 564
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts29 Aug 1933
Mahatha Long Singh and Others Vs Bhishun Lal Singh and Others
Patna High Court · AIR 1933 Patna 625
High Courts28 Aug 1933
Sheo Prasad Lal and Others Vs Tapeshwar Mahto and Others
Patna High Court · AIR 1933 Patna 563
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts28 Aug 1933
Sriniwas Hukum Singh Vs Rajkishore Sahay
Patna High Court · AIR 1933 Patna 579 : 148 Ind. Cas. 207
High Courts28 Aug 1933
Shyam Sunder Singh Vs Shyam Das Kaviraj and Another
Patna High Court · AIR 1933 Patna 611
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A