High Courts07 Jan 1936
Satyabadi Sahu and Others Vs Mani Sahu
Patna High Court · AIR 1936 Patna 619
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,444 of 2,660
High Courts07 Jan 1936
Sorabji Dadabhai Vs B.N. Ry. Co., Ltd.
Patna High Court · AIR 1936 Patna 393
Evidence Act, 1872 — Section 115Railways Act, 1890 — Section 75, 75(1)
High Courts07 Jan 1936
Kamakhya Narain Singh Vs Inderman Ram Sahu and Others
Patna High Court · AIR 1936 Patna 265
Chotanagpur Tenancy Act, 1908 — Section 14, 6
High Courts06 Jan 1936
Sitaram Sinha Vs Jogendra Narayan Sinha and Others
Patna High Court · AIR 1936 Patna 171
Civil Procedure Code, 1908 (CPC) — Section 13Court Fees Act, 1870 — Section 13
High Courts23 Dec 1935
Mt. Laikunnissa and Others Vs Durga Dass Mukharji and Others
Patna High Court · AIR 1936 Patna 114
Court of Wards Act, 1879 — Section 51, 55
High Courts20 Dec 1935
Jagdeo Prasad and Another Vs Bhagwan Hajam
Patna High Court · AIR 1936 Patna 135
High Courts20 Dec 1935
Sri Darbar Saheb Vs Bare Lal Kandarp Nath Sah Deo
Patna High Court · AIR 1936 Patna 275
High Courts19 Dec 1935
Chitan Singh Vs Gosaindas Manjhi and Others
Patna High Court · AIR 1936 Patna 230
High Courts19 Dec 1935
Nitai Lal Dutta Vs Gobinda Bhushan Sen and Others
Patna High Court · AIR 1936 Patna 142
Chotanagpur Tenancy Act, 1908 — Section 139(4), 21
High Courts18 Dec 1935
Sudhakar Misra and Another Vs Nilkantha Das and Others
Patna High Court · AIR 1936 Patna 129
Evidence Act, 1872 — Section 66
High Courts17 Dec 1935
Bhup Narayan Singh Vs Hira Lal
Patna High Court · AIR 1936 Patna 185
Bengal Survey Act, 1875 — Section 62Specific Relief Act, 1877 — Section 42
High Courts13 Dec 1935
Mt. Bibi Zainab and Others Vs Muhammad Ayub and Others
Patna High Court · AIR 1936 Patna 136
High Courts12 Dec 1935
Parmeshwar Dayal Singh and Others Vs Brindaban Chandra Sarkar and Others
Patna High Court · AIR 1936 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts12 Dec 1935
Gokulananda Harichandan Vs Iswar Chhotrai
Patna High Court · AIR 1937 Patna 11
High Courts11 Dec 1935
Keshab Prusti and Others Vs Ananta Mahanty and Others
Patna High Court · AIR 1936 Patna 621
High Courts11 Dec 1935
Narayan Prasad Panda Vs Sreemati Adarmani Dasi and Others
Patna High Court · AIR 1937 Patna 13
High Courts10 Dec 1935
Hira Kurmi Vs Madan Sao and Another
Patna High Court · AIR 1936 Patna 175
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 114, 323
High Courts10 Dec 1935
Bahore Mahton Vs Juro Sahu and Others
Patna High Court · AIR 1936 Patna 78
Contract Act, 1872 — Section 16, 16(3), 19a
High Courts10 Dec 1935
Mohan Lal Ram Gopal Vs Udai Ram-Sewa Ram and Others
Patna High Court · AIR 1936 Patna 140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10