High Courts23 Mar 1936
Joti Lal Sah and Others Vs Sheodhayan Prashad Sah and Others
Patna High Court · AIR 1936 Patna 420
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 47Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,440 of 2,660
High Courts23 Mar 1936
Dukha Lal Choudhuri Vs Mt. Manabati and Others
Patna High Court · AIR 1936 Patna 341
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts23 Mar 1936
Sailaja Kanta Mitra and Others Vs Mahadeb Marwari
Patna High Court · AIR 1936 Patna 416
High Courts23 Mar 1936
Mahabir Prasad Chaudhuri and Another Vs Dhanushdhari Prasad Singh and Others
Patna High Court · AIR 1936 Patna 409
Criminal Procedure Code, 1898 (CrPC) — Section 139
High Courts20 Mar 1936
Matber Singh and Another Vs Rai Krishna Bahadur and Others
Patna High Court · AIR 1937 Patna 86
Bihar Tenancy Act, 1885 — Section 148ACriminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 167
High Courts18 Mar 1936
Mt. Bibi Alimunnissa Vs Shaikh Abdul Aziz and Others
Patna High Court · AIR 1936 Patna 527
Civil Procedure Code, 1908 (CPC) — Section 60(n)Transfer of Property Act, 1882 — Section 6(d), 6(e)
High Courts17 Mar 1936
(Babu) Sripati Samanta Vs Lalji Sahu and Others
Patna High Court · AIR 1936 Patna 361
Limitation Act, 1963 — Section 20, 21(2)
High Courts16 Mar 1936
Gochuran Singh Chaudhury Vs Ramballabh Das and Another
Patna High Court · AIR 1936 Patna 357
High Courts16 Mar 1936
Mangtulal Bagaria Vs Daya Shanker Gobardhan Das Bhata and Others
Patna High Court · AIR 1936 Patna 572
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Presidency Towns Insolvency Act, 1909 — Section 108Specific Relief Act, 1877 — Section 42
High Courts13 Mar 1936
Ram Subhag Singh and Others Vs Babu Kirt Prasad Singh and Others
Patna High Court · 164 Ind. Cas. 811
High Courts13 Mar 1936
Jai Narain Lal and Others Vs Kashilal and Another
Patna High Court · AIR 1936 Patna 511
High Courts12 Mar 1936
Jagdish Chandra Deo Dhabal Deb Vs Shankarshan Bhumij and Others
Patna High Court · AIR 1937 Patna 202
Chotanagpur Tenancy Act, 1908 — Section 258, 74A, 74A(5)
High Courts11 Mar 1936
Kameshwar Singh Bahadur Vs Bacha Koiri and Another
Patna High Court · AIR 1936 Patna 446 : 164 Ind. Cas. 98
Bengal Tenancy Act, 1885 — Section 104H, 115
High Courts04 Mar 1936
In Re Narsingh Narain and Another
Patna High Court · AIR 1936 Patna 360
Criminal Procedure Code, 1898 (CrPC) — Section 133, 438
High Courts03 Mar 1936
Brajnandan Singh Vs Ramnath Mali
Patna High Court · AIR 1936 Patna 472
Penal Code, 1860 (IPC) — Section 209Presidency Small Cause Courts Act, 1882 — Section 25
High Courts28 Feb 1936
Jamna Das-Bisesar Lal Vs Mani Ram Halwai and Others
Patna High Court · AIR 1936 Patna 439
Transfer of Property Act, 1882 — Section 67, 68
High Courts28 Feb 1936
Nanhkoo Mahton Vs Emperor
Patna High Court · AIR 1936 Patna 358
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21Penal Code, 1860 (IPC) — Section 211