High Courts01 Feb 1950Dismissed
Province of Bihar Vs Kamakshya Narain Singh
Patna High Court · AIR 1950 Patna 366
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,316 of 2,660
High Courts01 Feb 1950
Mahadeo Choudhary and others Vs Sm. Parbati Devi and others
Patna High Court · (1950) 02 PAT CK 0004
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 111, 112Government of India Act, 1915 — Section 103, 107, 108
High Courts31 Jan 1950Allowed
Laxmi Narayan Narayan Singh and Another Vs Dipen Rai and Others
Patna High Court · AIR 1950 Patna 290
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 22 Rule 11, Order 22 Rule 12, Order 22 Rule 3, 115
High Courts31 Jan 1950Allowed
Abdul Rahim Vs The King
Patna High Court · AIR 1951 Patna 319
Explosive Substances Act, 1908 — Section 6
High Courts31 Jan 1950
Premlal Hajra and Others Vs The King
Patna High Court · AIR 1950 Patna 312
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 353, 379
High Courts25 Jan 1950Dismissed
Janki Prasad Choudhary and Others Vs Ramkripal Pandey and Others
Patna High Court · AIR 1950 Patna 305
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts25 Jan 1950Dismissed
Khub Narain Missir and Others Vs Ramchandra Narain Dass
Patna High Court · AIR 1951 Patna 340
Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 43
High Courts24 Jan 1950Allowed
Sunirmal Dutta Vs Province of Bihar
Patna High Court · AIR 1950 Patna 259
Bihar Maintenance of Public Order (Amendment) Act, 1950 — Section 26, 5Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 4
High Courts24 Jan 1950Dismissed
Sir Kameshwar Singh Vs Province of Bihar
Patna High Court · AIR 1951 Patna 246
Government of India Act, 1935 — Section 107
High Courts19 Jan 1950
Krishnadevanand Ramji Vs Kapildeo Das
Patna High Court · AIR 1951 Patna 330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 32, Order 41 Rule 35, 144
High Courts18 Jan 1950
Raja Ram Singh Vs Kanhaya Rai and Others
Patna High Court · AIR 1950 Patna 284
Provincial Small Cause Courts Act, 1887 — Section 27Transfer of Property Act, 1882 — Section 105
High Courts18 Jan 1950Dismissed
Lal Suraj Prasad Vs Ram Charitar Singh and Others
Patna High Court · AIR 1950 Patna 298
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Limitation Act, 1908 — Article 142, 144
High Courts17 Jan 1950Allowed
Shaikh Ali Jan and Others Vs Mt. Phaguni
Patna High Court · AIR 1950 Patna 300
High Courts16 Jan 1950Allowed
Mohan Jha and Others Vs Shivadayal Prasad and Others
Patna High Court · AIR 1950 Patna 293
Bihar Tenancy Act, 1885 — Section 102, 103BCivil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35
High Courts13 Jan 1950
Mohan Lahiri and Another Vs The King
Patna High Court · AIR 1950 Patna 243
Arms Act, 1959 — Section 19, 29, 30
High Courts12 Jan 1950
Chutahru Bhagat and Others Vs Hialal Sah and Others
Patna High Court · AIR 1950 Patna 306
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 7 Rule 3Specific Relief Act, 1877 — Section 42
High Courts11 Jan 1950
The King Vs Baldeo Paswan and Others
Patna High Court · AIR 1951 Patna 470
Criminal Procedure Code, 1898 (CrPC) — Section 307, 307(3), 367
High Courts11 Jan 1950Dismissed
Sri Ram Krishna Das Vs Bindeshwari Prasad and Others
Patna High Court · AIR 1951 Patna 364
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3, Order 6 Rule 16, 104, 115
High Courts09 Jan 1950
Kamakshya Narain Singh Vs The Province of Bihar
Patna High Court · AIR 1950 Patna 316
Suits Valuation Act, 1887 — Section 8
High Courts05 Jan 1950Allowed
Abdul Kabir and Others Vs Mt. Jamila Khatoon and Others
Patna High Court · AIR 1951 Patna 315
Transfer of Property Act, 1882 — Section 43