High Courts04 Sept 1951
Ramkisto Sahu Vs The State of Bihar
Patna High Court · AIR 1952 Patna 125
Criminal Procedure Code, 1898 (CrPC) — Section 202, 436Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,304 of 2,660
High Courts04 Sept 1951Dismissed
Bala Prasad Matani Vs Ajodhya Prasad and Another
Patna High Court · AIR 1952 Patna 78
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6
High Courts21 Aug 1951Dismissed
Jagabandu Dutta and Another Vs Maneck Home and Others
Patna High Court · AIR 1952 Patna 426
Chota Nagpur Tenancy Act, 1903 — Section 20(3), 208Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts14 Aug 1951Allowed
Zeauddin and Others Vs Abdur Rafique and Others
Patna High Court · AIR 1952 Patna 66
Arbitration Act, 1940 — Section 25, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Aug 1951Dismissed
Jagdishpur Zamindari Co. Ltd. and Others Vs Sitaram and Others
Patna High Court · AIR 1952 Patna 7
Bihar Tenancy Act, 1885 — Section 170, 170(1), 25ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts10 Aug 1951Allowed
Ramkirpal Missir and Others Vs Mahesh Pandey and Others
Patna High Court · AIR 1952 Patna 137
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115
High Courts10 Aug 1951Allowed
Jainandan Singh Vs Krishnandan Singh and Others
Patna High Court · AIR 1952 Patna 260
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts10 Aug 1951Dismissed
Balbhadra Jha and Others Vs Sir Kameshwar Singh and Others
Patna High Court · AIR 1952 Patna 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94
High Courts03 Aug 1951
Bankey Singh and Others Vs Jhingan Singh and Others
Patna High Court · AIR 1952 Patna 166
Barahiya Tal Lands (Declaration of Possession) Act, 1950 — Section 2, 3Constitution of India, 1950 — Article 14, 19, 19(5), 245, 31Limitation Act, 1908 — Article 141
High Courts02 Aug 1951
Ashfaque Ali Khan and others Vs Asharfi Mahaseth and another
Patna High Court · AIR 1951 Patna 641
Evidence Act, 1872 — Section 13
High Courts01 Aug 1951Dismissed
Dulhin Suga Kuer and Another Vs Deorani Kuer and Others
Patna High Court · AIR 1952 Patna 72
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 146, 96
High Courts31 Jul 1951
The State Vs Ganesh Sahi and Others
Patna High Court · AIR 1952 Patna 1
Criminal Procedure Code, 1898 (CrPC) — Section 307(1)Evidence Act, 1872 — Section 8
High Courts27 Jul 1951Allowed
Sitaram Jagatramka Agarwala and Another Vs The State
Patna High Court · AIR 1953 Patna 143
Bihar Private Forest Act, 1947 — Section 30, 49
High Courts24 Jul 1951Dismissed
Meghraj Tibrawala Vs Panchu Sahu Teli and Others
Patna High Court · AIR 1952 Patna 39
Government of India Act, 1935 — Section 100
High Courts20 Jul 1951Allowed
Ramchandra Ram Vs Ram Ratan Prasad and Others
Patna High Court · AIR 1952 Patna 254
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18(3)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jul 1951
Manilal Bacharlal Sanghvi and Another Vs Keshabji Pitamber
Patna High Court · AIR 1952 Patna 33
Evidence Act, 1872 — Section 92Partnership Act, 1932 — Section 44, 9
High Courts19 Jul 1951
Kedar Nath Vs The State of Bihar
Patna High Court · AIR 1952 Patna 28
Essential Supplies (Temporary Powers) Act, 1946 — Section 7Evidence Act, 1872 — Section 106
High Courts18 Jul 1951
Parhan Mahto Vs Divisional Forest Officer
Patna High Court · AIR 1952 Patna 261
Bihar Private Forest Act, 1947 — Section 30, 49Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts18 Jul 1951Dismissed
Kailashpati Mishra and Others Vs Nand Lal Ahir
Patna High Court · AIR 1952 Patna 70
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Jul 1951
Jugal Singh Vs Tripureshwari Prasad and Others
Patna High Court · AIR 1952 Patna 257
Bihar Tenancy Act, 1885 — Article 3