High Courts06 Feb 1952
Doma Sao Kishun Lal Vs State of Bihar
Patna High Court · AIR 1952 Patna 357 : (1953) 1 BLJR 196
Bihar Sales Tax Act, 1947 — Section 25, 32Limitation Act, 1908 — Section 12(2)Sales Tax Act, 1944 — Section 20(3), 21
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,300 of 2,660
High Courts06 Feb 1952Dismissed
Shyama Kumari Vs Shyam Sunder Prasad Singh and Others
Patna High Court · AIR 1952 Patna 427
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts04 Feb 1952
Kaniram Janki Das Vs The State of Bihar
Patna High Court · AIR 1953 Patna 10
Bihar Sales Tax Act, 1944 — Section 10(2), 10(3), 2, 5(2)Bihar Sales Tax Rules, 1944 — Rule 36
High Courts01 Feb 1952Allowed
Dayanand Modi Vs Union of India(UOI)
Patna High Court · AIR 1952 Patna 373
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts29 Jan 1952Allowed
Bihar Subai Sunni Majlis Awkaf Vs Sitaram and Another
Patna High Court · AIR 1953 Patna 32
Bihar Wakf (Amendment) Act, 1950 — Section 2Bihar Wakf Act, 1947 — Section 5, 5(1)Constitution of India, 1950 — Article 13, 19
High Courts29 Jan 1952Dismissed
Kandhai Mahton and Another Vs Prasad Mahton and Another
Patna High Court · AIR 1952 Patna 290
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Suits Valuation Act, 1887 — Section 8
High Courts22 Jan 1952
Ramfal Thakur and Others Vs Mangal Chaudhury and Others
Patna High Court · AIR 1953 Patna 208
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1(2), Order 47 Rule 4(1), Order 47 Rule 7
High Courts17 Jan 1952
Sasanka Sekhar Pal and Others Vs Dinanath Gorain and Others
Patna High Court · AIR 1952 Patna 271
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Contract Act, 1872 — Section 74Usury Laws Repeal Act, 1855 — Section 2
High Courts16 Jan 1952Allowed
Mahadeb Mukherjee Vs Jagannath Prasad Sinha
Patna High Court · AIR 1952 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts15 Jan 1952
Sawal Ram Poddar Vs The State
Patna High Court · AIR 1953 Patna 137
Essential Supplies (Temporary Powers) Act, 1946 — Section 7Penal Code, 1860 (IPC) — Section 40
High Courts15 Jan 1952Dismissed
Bishundeo Singh Vs Leyakat Ali Khan and Others
Patna High Court · AIR 1952 Patna 454
Bihar Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts14 Jan 1952Allowed
Nandlal Agarwala Vs The State
Patna High Court · AIR 1953 Patna 136
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts11 Jan 1952Allowed
Kashi Prasad and Others Vs Baiju Paswan and Others
Patna High Court · AIR 1953 Patna 24
Court Fees Act, 1870 — Section 7Specific Relief Act, 1877 — Section 19, 27
High Courts08 Jan 1952
Gulzar Chamar Vs Uggam Chamar and Others
Patna High Court · AIR 1952 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts08 Jan 1952Allowed
Manir Momin and Another Vs Kameshwar Singh and Others
Patna High Court · AIR 1952 Patna 275
Bihar Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11
High Courts08 Jan 1952
Raghubar Mandal Harihar Mandal Vs The State of Bihar
Patna High Court · AIR 1952 Patna 235
Bihar Sales Tax Act, 1944 — Section 10(2), 10(4), 21(3)Income Tax Act, 1922 — Section 23, 23(3), 23(4), 66
High Courts08 Jan 1952Dismissed
Palat Ahir Vs Baijnath Mahton and Others
Patna High Court · AIR 1952 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 13, 115
High Courts07 Jan 1952Dismissed
Sarbeswar Mahata and Others Vs Chota Lakhiram Mahato and Others
Patna High Court · AIR 1952 Patna 268
Limitation Act, 1908 — Article 142, 144