High Courts09 Nov 1965
Modern Movie Vs Tewari (S.B.) and Another
Patna High Court · (1966) 1 LLJ 763
Payment of Wages Act, 1936 — Section 17
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,196 of 2,660
High Courts04 Nov 1965Allowed
Smt. Gargi Singh Vs State of Bihar and Another
Patna High Court · AIR 1966 Patna 244 : (1966) 1 LLJ 772
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
High Courts28 Oct 1965Dismissed
Ballarpur Collieries Company Vs Salim M. Merchant and Another
Patna High Court · AIR 1966 Patna 219 : (1967) 2 LLJ 201
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 23, 24
High Courts27 Oct 1965Dismissed
Balaram Singh Deo Vs Madhu Sudan Singh Deo and Others
Patna High Court · AIR 1966 Patna 355
Bihar Land Reforms Act, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226, 227
High Courts27 Oct 1965Allowed
Jang Bahadur Mishra and Others Vs Nawal Kishore Mishra and Others
Patna High Court · AIR 1966 Patna 342
Contract Act, 1872 — Section 16Hindu Womens Right to Property Act, 1937 — Section 3
High Courts22 Oct 1965Allowed
Udit Ram Barai Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 258
Land Acquisition Act, 1894 — Section 17(4), 4, 5A
High Courts19 Oct 1965
Electrical Executive Engineer, Electric Supply Division and Another Vs Surendra Prasad Pankaj and Another
Patna High Court · (1967) 1 LLJ 602
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 65Government of India Act, 1935 — Section 151
High Courts19 Oct 1965Allowed
Bokaro and Ramgur Ltd. Vs State of Bihar
Patna High Court · AIR 1966 Patna 154
Bihar Land Reforms Act, 1950 — Section 10(4)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 98, 98(3)
High Courts19 Oct 1965Dismissed
Kuju Collieries Ltd. Vs Jhar Khan Mines Ltd. and Others
Patna High Court · AIR 1967 Patna 72
Contract Act, 1872 — Section 23
High Courts19 Oct 1965
Kartik Lall and Others Vs The State of Bihar
Patna High Court · (1967) CriLJ 1119
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 141, 144
High Courts18 Oct 1965Dismissed
Prithwinath Singh and Others Vs Suraj Ahir and Others
Patna High Court · AIR 1966 Patna 254
Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 144
High Courts18 Oct 1965Allowed
Union of India (UOI) Vs Pradip Lamp Works and Another
Patna High Court · AIR 1967 Patna 93
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 100, 101Limitation Act, 1908 — Article 31Limitation Act, 1963 — Article 11
High Courts14 Oct 1965Dismissed
Girdhari Lohar and Others Vs Anand Lohar and Another
Patna High Court · AIR 1967 Patna 8
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(1)Hindu Minority and Guardianship Act, 1956 — Section 11Registration Act, 1908 — Section 32, 35
High Courts14 Oct 1965Dismissed
Bibhuti Bhusan Bose Vs National Coal Trading Co.
Patna High Court · AIR 1966 Patna 346
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Limitation (Amendment) Act, 1963 — Article 1, 14, 18Limitation Act, 1908 — Article 52, 85, 19
High Courts13 Oct 1965Dismissed
Inter State Transport Agency Vs Prabhat Kumar Sinha and Others
Patna High Court · AIR 1966 Patna 230 : (1967) 2 LLJ 535
Bihar Shops and Establishments Act, 1953 — Section 5Industrial Disputes Act, 1947 — Section 33
High Courts12 Oct 1965Dismissed
Mohammad Sagiruddin Vs The District Mechanical Engineer, N.E.F. Rlys. and Others
Patna High Court · AIR 1966 Patna 184
Constitution of India, 1950 — Article 311, 311(2)
High Courts12 Oct 1965Dismissed
Ramchandra Mahton and Another Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 214
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 5(1)Constitution of India, 1950 — Article 15
High Courts11 Oct 1965Dismissed
Ram Autar Sahai Vs The Sub-divisional Education Officer and Others
Patna High Court · AIR 1966 Patna 245
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 2(12), 2(13)Constitution of India, 1950 — Article 31(1), 31(2)
High Courts22 Sept 1965Allowed
Lachhia Sahuain Vs Ram Shankar Sah
Patna High Court · AIR 1966 Patna 191
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts22 Sept 1965
State Bank of India Vs Central Government Labour Court and Others
Patna High Court · (1966) 2 LLJ 752
Industrial Disputes Act, 1947 — Section 33C