COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,193 of 2,660

High Courts22 Feb 1966Dismissed

Arbind Prasad Sinha and Others Vs The State of Bihar and Others

Patna High Court · AIR 1966 Patna 391 : (1966) CriLJ 1306

Constitution of India, 1950 — Article 166, 22, 226, 259(1)Criminal Procedure Code, 1898 (CrPC) — Section 401, 491Defence of India Act, 1962 — Section 44

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High Courts21 Feb 1966Dismissed

Gulab Rai Kandoi and Others Vs Chairman and Members of Jhumni Tilaiya, Notified Area Committee

Patna High Court · AIR 1967 Patna 151

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27

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High Courts21 Feb 1966Allowed

Sm. Tripti Basu and Others Vs K.K. Ghose and Others

Patna High Court · AIR 1966 Patna 324

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115

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High Courts17 Feb 1966

COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs PANDIT LAKSHMI KANTA JHA AND OTHERS.

Patna High Court · (1967) 66 ITR 492

Income Tax Act, 1961 — Section 10(2)(xi), 26(2), 66(1)

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High Courts16 Feb 1966Allowed

State of Bihar Vs B.L. Agarwalla and Another

Patna High Court · AIR 1966 Patna 410

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1898 (CrPC) — Section 417, 423(1)Evidence Act, 1872 — Section 115

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High Courts15 Feb 1966Dismissed

Tata Iron and Steel Co. Ltd. Vs Raj Kishore Prasad and Others

Patna High Court · AIR 1966 Patna 407 : (1966) 2 LLJ 749

Industrial Disputes Act, 1947 — Section 15, 26

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High Courts15 Feb 1966Allowed

Commissioner of Hazaribagh Municipality Vs Fulchand Agarwala

Patna High Court · AIR 1966 Patna 434

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 113

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High Courts14 Feb 1966Partly Allowed

The Commissioner of Income Tax Vs Narainji Manji Rathore

Patna High Court · AIR 1966 Patna 409 : (1967) 66 ITR 322

Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 147

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High Courts11 Feb 1966Dismissed

Deonandan Singh and Others Vs Ramrup Ojha and Others

Patna High Court · AIR 1967 Patna 250

Limitation Act, 1908 — Section 14(1), 14(2), 14(7)

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High Courts08 Feb 1966Dismissed

Rohtas Industries Ltd. Vs Rohtas Industries Staff Union and Another

Patna High Court · AIR 1967 Patna 149 : (1966) 1 LLJ 793

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High Courts08 Feb 1966Dismissed

Mrityunjoy Bose Vs State of Bihar and Another

Patna High Court · AIR 1967 Patna 286 : (1967) CriLJ 1180

Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 64

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High Courts07 Feb 1966

Dakho Prasad Singh and Others Vs Baijnath Sah and Others

Patna High Court · (1966) CriLJ 1098

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)

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High Courts07 Feb 1966Partly Allowed

Narain Prasad Singh Vs Radhakant Prasad Singh and Others

Patna High Court · AIR 1967 Patna 5

Transfer of Property Act, 1882 — Section 76

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High Courts03 Feb 1966

CHANDMULL RAJGARHIA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1967) 66 ITR 347

Income Tax Act, 1961 — Section 66(1)

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High Courts01 Feb 1966Allowed

Radhika Prasad Lal and Another Vs Shyama Charan Lal

Patna High Court · AIR 1966 Patna 387

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 6, Order 33 Rule 7

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High Courts31 Jan 1966Allowed

Radha Mohan Singh Vs Jira Kamkar and Others

Patna High Court · AIR 1966 Patna 352

Transfer of Property Act, 1882 — Section 105, 111

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High Courts31 Jan 1966Dismissed

Jhaman Mian and Others Vs The State

Patna High Court · AIR 1966 Patna 375 : (1966) CriLJ 1183

Constitution of India, 1950 — Article 245, 246, 372(1), 395General Clauses Act, 1897 — Section 3(7)Government of India Act, 1935 — Section 92

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High Courts29 Jan 1966Allowed

Ram Parvesh Ram and Others Vs State

Patna High Court · AIR 1967 Patna 187 : (1967) CriLJ 803

Criminal Procedure Code, 1898 (CrPC) — Section 164, 509Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts29 Jan 1966Dismissed

Indar Mandal and Others Vs The State of Bihar

Patna High Court · AIR 1967 Patna 141 : (1967) CriLJ 574

Criminal Procedure Code, 1898 (CrPC) — Section 439, 75, 79, 80Penal Code, 1860 (IPC) — Section 224, 225, 332

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High Courts29 Jan 1966Dismissed

Rawal Das Nichal Das Vs Jagarnath Ekka

Patna High Court · AIR 1967 Patna 249

Workmens Compensation Act, 1923 — Section 10, 3(1), 30

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