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Patna High Court judgments

53,185 judgments · page 219 of 2,660

High Courts26 Mar 2021Disposed Of

Pokhraj Prasad Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0229

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts26 Mar 2021Disposed Of

Udesh Rai @ Umesh Rai Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0228

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts26 Mar 2021Disposed Of

Bipin Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0227

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts26 Mar 2021Disposed Of

Prmila Devi @ Pramila Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0226

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 56(b), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts26 Mar 2021Disposed Of

Chitra Baskey Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0225

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 30(b), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts26 Mar 2021Disposed Of

Lalu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0224

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts26 Mar 2021Disposed Of

Soni Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0222

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Ranjan Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0258

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts25 Mar 2021Disposed Of

Pappu Prasad @ Pappu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0257

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Sanjoy Dutta Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0256

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Babuchand Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0255

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Md. Shamimur Rahman Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0254

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(1), 32(3), 37(b)(c), 38(1), 41(1), 41(2), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Ranjit Patwa Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0253

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Rabina Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0252

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Ranjit Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0251

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38, 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Naveen Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0250

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 379, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts25 Mar 2021Disposed Of

Baby Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 03 PAT CK 0249

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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