High Courts25 Jan 1968Allowed
Radhakrishna Prasad Sao Vs Lalgopal Bose and Others
Patna High Court · (1968) 16 BLJR 461 : (1968) 1 PLJR 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,174 of 2,660
High Courts23 Jan 1968
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs CHUNI LAL RAMESHWAR LAL.
Patna High Court · (1968) 70 ITR 167
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(ff)Bihar and Orissa Municipal Tax Act, 1922 — Section 150AIncome Tax Act, 1922 — Section 66(1)
High Courts22 Jan 1968Allowed
The Belsand Sugar Co. Ltd. Vs Thakur Girja Nandan Singh
Patna High Court · AIR 1969 Patna 8
Arbitration Act, 1940 — Section 34Bihar Sugar Factories Control Act, 1937 — Section 18(2), 19(2)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Jan 1968Allowed
Shri Shri Ramjhari Nath @ Ramjhari Mahadeo and Another Vs Shri Dwarika Sah and Others
Patna High Court · (1968) 01 PAT CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Jan 1968Dismissed
Misri Singh and Others Vs Ramdeo Choudhary and Others
Patna High Court · (1968) 01 PAT CK 0003
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts17 Jan 1968
Jamuna Flour and Oil Mills (Private) Ltd. Vs The State of Bihar
Patna High Court · (1968) 1 PLJR 157 : (1968) 22 STC 1
Limitation Act, 1963 — Section 5
High Courts17 Jan 1968Allowed
Sarangdhar Sinha and Others Vs Mt. Parvati Kuer
Patna High Court · AIR 1968 Patna 370 : (1969) 17 BLJR 350
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46(1), Order 21 Rule 46(2), Order 48 Rule 3Evidence Act, 1872 — Section 114
High Courts17 Jan 1968
Jamuna Flour and Oil Mills (Private) Ltd. Vs State of Bihar
Patna High Court · (1968) 16 BLJR 716
Limitation Act, 1963 — Section 5
High Courts17 Jan 1968
Commissioner of Income Tax Vs Parsadi Sah and Parmeshwar Sah
Patna High Court · (1968) 16 BLJR 464
Income Tax Act, 1961 — Section 183, 256, 68
High Courts16 Jan 1968Partly Allowed
Mahabir Ram Vs Shiva Shanker Prasad and Others
Patna High Court · AIR 1968 Patna 415 : (1968) 16 BLJR 447
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11ATransfer of Property Act, 1882 — Section 106
High Courts11 Jan 1968Dismissed
Noor Mohammad and Others Vs Sri Narayan Chandra Deo Dhabal Deb and Others
Patna High Court · (1968) 01 PAT CK 0031
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts11 Jan 1968
The Tisco Oriya Co-operative Credit Society Ltd. Vs Biabun Charan Mahanty
Patna High Court · (1968) 01 PAT CK 0025
Arbitration Act, 1940 — Section 14, 39Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1968Partly Allowed
Smt. Ambika Bhawani Devi Vs Babu Chandrika Singh
Patna High Court · AIR 1968 Patna 410 : (1968) 1 PLJR 122
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 29, 52(1)Interest Act, 1839 — Section 1Limitation Act, 1908 — Article 120, 62
High Courts10 Jan 1968
Sarjug Singh and Others Vs Basisth Singh and Others
Patna High Court · AIR 1970 Patna 237 : (1969) 17 BLJR 774 : (1969) 2 PLJR 458
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts10 Jan 1968Dismissed
Sinta Munda and Others Vs Junathan Munda and Others
Patna High Court · (1968) 01 PAT CK 0006
Bihar Bhoodan Yagna Act, 1954 — Section 11, 15, 17
High Courts09 Jan 1968Dismissed
Srimati Urmila Devi Vs Dr. A.K. Ghosh, Srimati Renu Ghosh and Sri Rajendra Prasad Singh
Patna High Court · (1968) 01 PAT CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1), 145(6)
High Courts09 Jan 1968Dismissed
Nand Kishore Singh Vs Bhuvaneshwar Singh and Others
Patna High Court · (1968) 16 BLJR 685 : (1968) 1 PLJR 131
High Courts08 Jan 1968
Jagatmohan Prasad Vs University of Bhagalpur (by its Chancellor) and Others
Patna High Court · (1969) 1 LLJ 662
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 1968Dismissed
Jagatmohan Prasad Vs Chancellor of The Bhagalpur University and Others
Patna High Court · (1968) 16 BLJR 487
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 1968
Commissioner of Income Tax Vs S.P. Jain
Patna High Court · (1968) 16 BLJR 471 : (1968) 1 PLJR 234
Income Tax Act, 1961 — Section 12, 66(1)