High Courts20 Aug 1968
N.K. Banerji Vs State of Bihar
Patna High Court · (1969) CriLJ 1178
Criminal Law (Amendment) Ordinance, 1944 — Section 10, 10(a), 8
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,166 of 2,660
High Courts20 Aug 1968Allowed
The Mahnar Notified Area Committee and Others Vs The State of Bihar
Patna High Court · (1968) 08 PAT CK 0030
General Clauses Act, 1897 — Section 24, 28, 4(36)
High Courts20 Aug 1968Partly Allowed
Smt. Bhagwati Devi Bubna and Others Vs Dhanraj Mills Private Ltd. and Others
Patna High Court · AIR 1969 Patna 206 : (1969) 17 BLJR 787 : (1969) 39 CompCas 1023 : (1969) PLJR 75
Companies Act, 1956 — Section 446, 537
High Courts20 Aug 1968
Gauri Shankar Sharma and Another Vs State of Bihar and Others
Patna High Court · AIR 1969 Patna 192 : (1969) 17 BLJR 559
Motor Vehicles Act, 1939 — Section 57(8), 68A, 68B, 68C, 68D
High Courts19 Aug 1968
Lakhi Das and Others Vs State of Bihar
Patna High Court · (1969) 17 BLJR 216 : (1968) 1 PLJR 626
Penal Code, 1860 (IPC) — Section 146, 147, 148, 323, 324
High Courts19 Aug 1968Allowed
Smt. Bhagwati Devi Vs Surendrajit Singh and Others
Patna High Court · AIR 1969 Patna 257
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 101, 106, 111
High Courts19 Aug 1968Dismissed
Ramdeyal Singh Vs State of Bihar
Patna High Court · AIR 1969 Patna 131
Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts19 Aug 1968Dismissed
Sheo Sunder Kuer and Others Vs Dulhin Suraya Mukha Kuar
Patna High Court · AIR 1969 Patna 279
Bihar Land Reforms Act, 1950 — Section 2, 6(1)Transfer of Property Act, 1882 — Section 76
High Courts19 Aug 1968
Ram Kumar Agarwalla and Another Vs The Buxar Oil and Rice Mills Ltd. and Others
Patna High Court · (1969) PLJR 598
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 42 Rule 1, Order 42 Rule 1, Order 43 Rule 1(k)
High Courts17 Aug 1968Dismissed
Ranbir Prasad and Another Vs Mt. Parvati Devi and Others
Patna High Court · AIR 1969 Patna 336
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts17 Aug 1968Dismissed
Employers in Relation to Patherdih Colliery of Patherdih Sudamdih Colliery Private Ltd. Vs General Secretary, Bihar Koyla Mazdoor Sabha and Others
Patna High Court · AIR 1969 Patna 147
Industrial Disputes Act, 1947 — Section 2, 33C, 33C(1), 33C(2)
High Courts13 Aug 1968Allowed
Sailajanand Pande Vs Suresh Chandra Gupta and Another
Patna High Court · AIR 1969 Patna 194 : (1969) 17 BLJR 1084 : (1968) 1 PLJR 600
Judicial Officers Protection Act, 1850 — Section 1
High Courts13 Aug 1968Allowed
Yugeshwar Prasad Singh and Others Vs Jiyal Chaudhary and Others
Patna High Court · AIR 1969 Patna 265
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47
High Courts12 Aug 1968
Kedar Prasad Sinha and Another Vs State of Bihar and Others
Patna High Court · AIR 1969 Patna 140 : (1969) CriLJ 631 : (1968) 1 PLJR 589
Constitution of India, 1950 — Article 166(3)Contempt of Courts Act, 1971 — Section 1, 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 439, 494
High Courts09 Aug 1968
Guru Bachan Singh Vs State of Bihar and Others
Patna High Court · (1970) ACJ 257
Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 10A, 10A(1), 10A(4), 20, 22
High Courts09 Aug 1968
State of Bihar and Another Vs Smt. Bimla Kumari and Others
Patna High Court · AIR 1969 Patna 48 : (1969) 17 BLJR 815 : (1968) 1 PLJR 538
Bihar Land Reforms Act, 1950 — Section 20, 24(6)Chota Nagpur Encumbered Estates Act, 1876 — Section 12A(1), 12A(3)
High Courts08 Aug 1968Dismissed
Suraj Narain Sah Vs State of Bihar and Others
Patna High Court · (1969) 17 BLJR 506
Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 1968Dismissed
Surjdeo Dubey and Another Vs Kripanarayan Tiwary
Patna High Court · AIR 1969 Patna 284
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 96
High Courts06 Aug 1968Allowed
Dr. Bibhuti Bhushan Mazumdar Vs Shibshakar Mandal and Others
Patna High Court · (1968) 08 PAT CK 0026
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Aug 1968Dismissed
Sagar Singh Munda and Others Vs Mansukh Munda and Others
Patna High Court · AIR 1969 Patna 266
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 115, 96