High Courts07 Apr 2021Dismissed
Dinesh Chaudhary Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0038
Indian Penal Code, 1860 — Section 34, 302, 364
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 216 of 2,660
High Courts07 Apr 2021Dismissed
Amit Kumar Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0037
Indian Penal Code, 1860 — Section 376(2)(F)Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Apr 2021Disposed Of
Arun Singh @ Arun Kumar Sharma Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts07 Apr 2021Dismissed
Ram Shankar Singh @ Rama Shankar Singh Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0035
Indian Penal Code, 1860 — Section 34, 302, 307, 326Arms Act, 1959 — Section 27
High Courts07 Apr 2021Disposed Of
Mahadev Kumar @ Murari Kumar Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0034
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts07 Apr 2021Allowed
Raman Kumar @ Ramaniya Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0031
Indian Penal Code, 1860 — Section 34, 147, 224, 225, 323, 324, 341, 354A, 354B, 380, 452, 504Protection Of Children From Sexual Offenses Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 156(3), 161
High Courts07 Apr 2021Dismissed
Shiv Shankar Singh @ Shankar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0030
Constitution Of India, 1950 — Article 226
High Courts07 Apr 2021Dismissed
Raman Singh Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0029
Indian Penal Code, 1860 — Section 34, 363, 365
High Courts07 Apr 2021Dismissed
Banwari Sahni Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504
High Courts06 Apr 2021Disposed Of
Shafi Ahmad Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0086
High Courts06 Apr 2021Allowed
Suresh Rai Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0050
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 2(j), 9, 9(7), 14, 17(3)Bihar Pension Rules, 1950 — Rule 43(d)
High Courts06 Apr 2021Dismissed
Harendra Pati Tripathi Vs Bihar State Cooperative Bank Limited And Ors
Patna High Court · (2021) 04 PAT CK 0027
High Courts06 Apr 2021Disposed Of
Mohan Tiwary Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0026
High Courts06 Apr 2021Dismissed
Vikram Kumar @ Guddu Kumar Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0025
Indian Penal Code, 1860 — Section 392
High Courts06 Apr 2021Disposed Of
Monu Kumar Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0024
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts06 Apr 2021Disposed Of
Md. Nasim And Ors Vs State Of Bihar And Anr
Patna High Court · (2021) 04 PAT CK 0023
Indian Penal Code, 1860 — Section 323, 354B, 379, 498ACode Of Criminal Procedure, 1973 — Section 438(2)Dowry Prohibition Act, 1961 — Section — Section 3, 4
High Courts06 Apr 2021Dismissed
Pradeep Yadav @ Pradeep Kumar And Ors Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0022
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 366A, 504, 506Arms Act, 1959 — Section 27
High Courts06 Apr 2021Disposed Of
Balinder Chaudhary Vs State Of Bihar And Anr
Patna High Court · (2021) 04 PAT CK 0021
Indian Penal Code, 1860 — Section 406Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Apr 2021Dismissed
Ahtesham Khan @ Atesham Khan Vs State Of Bihar
Patna High Court · (2021) 04 PAT CK 0013
Indian Penal Code, 1860 — Section 375, 376Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts06 Apr 2021Allowed
Urmila Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 04 PAT CK 0012
Constitution Of India, 1950 — Article 14