High Courts06 Dec 1976
Mohan Lal Agarwalla and Another Vs Rameshwar Lal Agarwalla and Others
Patna High Court · (1978) 112 ITR 457
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 171
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,092 of 2,660
High Courts04 Dec 1976Dismissed
Shibram Mahto Vs Panchayat Samiti and Others
Patna High Court · AIR 1977 Patna 107
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 71, 71(2), 78, 78(1)Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 1976Dismissed
Nand Kishore Prasad Mandal Vs President, Bihar Secondary Education Board and Others
Patna High Court · (1977) PLJR 277
Bihar General Clauses Act, 1914 — Section 27Bihar High Schools (Conditions of Service) Rules, 1972 — Rule 4Road Traffic Act, 1930 — Section 81
High Courts01 Dec 1976Dismissed
Radheyshyam Singh and Others Vs Bata Mazdoor Union and Another and Registrar of Trade Union and Another
Patna High Court · (1977) PLJR 286
Trade Unions Act, 1926 — Section 10, 10(b), 11(1), 21, 4
High Courts30 Nov 1976
Ramashray Singh Vs Dr. Anand Mohan
Patna High Court · (1977) CriLJ 1024
Penal Code, 1860 (IPC) — Section 353, 500
High Courts30 Nov 1976Allowed
Purtabpore Company Ltd., etc. Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 283
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 5(1)Constitution of India, 1950 — Article 14, 19, 31, 31BRegistration Act, 1908 — Section 47, 52
High Courts25 Nov 1976Dismissed
Bihar State Sunni Waqf Board and Another Vs Ram Darshan Yadav and Others
Patna High Court · AIR 1977 Patna 251
Bihar Wakf Act, 1947 — Section 2(9), 69A, 69A(2)
High Courts24 Nov 1976Allowed
Dharm Nath Prasad Vs Hari Dusadh
Patna High Court · AIR 1977 Patna 204 : (1978) 26 BLJR 584
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 144Limitation Act, 1963 — Article 136, 14
High Courts22 Nov 1976
Kedar Nath Sinha Vs Sahdeo Jha and Others
Patna High Court · (1977) CriLJ 1174
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts22 Nov 1976Allowed
Radha Kant Singh Roy Vs State of Bihar
Patna High Court · (1977) 25 BLJR 358
MOTOR TRANSPORT WORKERS ACT, 1961 — Section 2
High Courts19 Nov 1976Allowed
Kishore Kumar Agrawal Vs Basudeo Prasad Gutgutia and Another
Patna High Court · AIR 1977 Patna 131 : (1978) 26 BLJR 573
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 24
High Courts18 Nov 1976
Naresh Nonia and Others Vs State
Patna High Court · (1977) CriLJ 1181
Criminal Procedure Code, 1973 (CrPC) — Section 144, 342, 379, 403, 428Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts18 Nov 1976
Arkendu Sinha and Others Vs Bihar School Examination Board and Another
Patna High Court · AIR 1977 Patna 255
Bihar School Examination Board Regulations, 1964 — Regulation 17Bihar School Examination Board Rules, 1963 — Rule 13, 14, 2, 3
High Courts17 Nov 1976Dismissed
Girja Prasad Sharma Vs Sardarlabh Singh
Patna High Court · AIR 1977 Patna 241
Evidence Act, 1872 — Section 47Provincial Small Cause Courts Act, 1887 — Article 31Sales of Goods Act, 1930 — Section 61(2)
High Courts16 Nov 1976Allowed
Smt. Satyabhama Jalan and Another Vs Murli Manohar Jalan and Others
Patna High Court · AIR 1977 Patna 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts16 Nov 1976Dismissed
Banarsi Sah and Others Vs Bhagwanlal Sah and Others
Patna High Court · AIR 1977 Patna 206 : (1977) 25 BLJR 373
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Nov 1976Allowed
Dinbandhu Ghosh Vs Tasawar Hussain and Another
Patna High Court · AIR 1977 Patna 110
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1976Dismissed
Thakur Prasad Vs Md. Sohayal and Others
Patna High Court · AIR 1977 Patna 233
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts12 Nov 1976
Nilu Devi and Another Vs The State of Bihar and Another
Patna High Court · (1977) CriLJ 1777
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 211, 406
High Courts10 Nov 1976Dismissed
Shyam Narayan Sah Vs Raghunath Prasad
Patna High Court · AIR 1977 Patna 155 : (1977) 10 PLJR 295
Evidence Act, 1872 — Section 114, 88General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106