High Courts21 Feb 1978
Hargobind Prasad Singh and Another Vs Sri Kumar Surendra Shahi
Patna High Court · (1978) 26 BLJR 253
Civil Procedure Code, 1908 (CPC) — Section 24
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,079 of 2,660
High Courts17 Feb 1978
Rama Singh and Another Vs State of Bihar
Patna High Court · (1978) CriLJ 1504
Criminal Procedure Code, 1973 (CrPC) — Section 209, 321, 395Penal Code, 1860 (IPC) — Section 395
High Courts17 Feb 1978Dismissed
Amir Hassan Vs The State of Bihar and Others
Patna High Court · (1978) 26 BLJR 309
Constitution of India, 1950 — Article 311
High Courts17 Feb 1978Allowed
K.P. Modi and Others Vs Basant Kumar Sinha
Patna High Court · (1978) 26 BLJR 158
Criminal Procedure Code, 1973 (CrPC) — Section 197General Insurance Business (Nationalisation) Act, 1972 — Section 38Penal Code, 1860 (IPC) — Section 162, 164, 21, 384, 406
High Courts17 Feb 1978Dismissed
Dineshwar Prasad Singh Vs Srimati Manorama Devi
Patna High Court · AIR 1978 Patna 256 : (1978) 26 BLJR 666
Bihar and Orissa General Clauses Act, 1917 — Section 27Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
High Courts17 Feb 1978Dismissed
Ram Nath Mandal Vs Kewal Mandal and Others
Patna High Court · (1978) 26 BLJR 675
Arbitration Act, 1940 — Section 14Limitation Act, 1963 — Section 5
High Courts17 Feb 1978Allowed
Rama Singh and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 616
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 395
High Courts16 Feb 1978Allowed
Thakur Chaudhry and Others Vs Brahmdeo Chaudhry and Others
Patna High Court · AIR 1979 Patna 58 : (1978) 26 BLJR 776
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts16 Feb 1978Dismissed
Kamla Kant Jha and Others Vs Kantirba Rai and Others
Patna High Court · (1978) 26 BLJR 156
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Feb 1978Dismissed
Sahdeo Singh and Others Vs Ramchhabila Singh and Others
Patna High Court · AIR 1978 Patna 258 : (1978) 26 BLJR 153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 22 Rule 3
High Courts15 Feb 1978Dismissed
Smt. Premlata Devi Vs Smt. Nirmala Devi and Others
Patna High Court · (1978) 26 BLJR 256
Motor Vehicles Act, 1939 — Section 48(3)(i), 48(3)(xxi)
High Courts14 Feb 1978Dismissed
Nand Kishore Singh and Another Vs Satya Narain Singh and Another
Patna High Court · AIR 1978 Patna 315 : (1978) 26 BLJR 416
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 43Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Feb 1978Allowed
Bibi Asghari Khatoon and Others Vs Rajendra Mahto and Others
Patna High Court · (1978) 26 BLJR 311
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts09 Feb 1978Allowed
Jaglal Mahto and Others Vs Surendra Singh and Others
Patna High Court · (1978) 26 BLJR 772
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Feb 1978Dismissed
Hem Chandra Chodhary Vs Sarbadhipeshwar Mishra
Patna High Court · (1978) 26 BLJR 410
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(i)(c)
High Courts09 Feb 1978
Syed Jamaluddin Vs The State of Bihar
Patna High Court · (1979) PLJR 147
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts07 Feb 1978Allowed
Bishwanath Kejriwal and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 693
High Courts06 Feb 1978Dismissed
Chairman, Bihar State Electricity Board and Others Vs Hind Agriculture Farm and Cold Storage and Others
Patna High Court · (1978) 26 BLJR 642
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Feb 1978Allowed
Ahmad Ali Khan and Another Vs The State of Bihar and Others
Patna High Court · AIR 1978 Patna 250
Bihar Tenancy Act, 1885 — Section 23(1), 23(2)
High Courts02 Feb 1978Allowed
Ram Ran Vijay Pd. Sinha Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 639
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 4, 4(b), 4(e)