CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,066 of 2,660

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts25 Oct 1979Allowed

Sachida Prasad Singh Vs Giraja Prasad Singh and Nagendra Narayan Singh

Patna High Court · (1980) PLJR 191

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)
Read judgment
High Courts24 Oct 1979

Sarkar Vs M.R.T. and Special Maintenance and Others

Patna High Court · (1980) CriLJ 948

Criminal Procedure Code, 1973 (CrPC) — Section 410, 468, 473, 482
Read judgment
High Courts24 Oct 1979Allowed

Ramrup Rai Vs Mst. Gheodhari Kuer and Others

Patna High Court · AIR 1980 Patna 197

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 35, 11, 47
Read judgment
High Courts24 Oct 1979

Ishwar Prasad Chhauchharia Vs State of Bihar

Patna High Court · (1980) 123 ITR 579 : (1977) 10 PLJR 162

Criminal Procedure Code, 1973 (CrPC) — Section 342Income Tax Act, 1961 — Section 141, 271(1)Penal Code, 1860 (IPC) — Section 193, 467, 467
Read judgment
High Courts18 Oct 1979

Commissioner of Commercial Taxes Vs India Sewai Co.

Patna High Court · (1980) PLJR 186 : (1980) 45 STC 28

Bihar Sales Tax Act, 1947 — Section 13(5)Bihar Sales Tax Act, 1959 — Section 16(5)
Read judgment
High Courts18 Oct 1979

Addl. Commissioner of Income Tax Vs Tarachand Jain

Patna High Court · (1980) 123 ITR 567 : (1980) PLJR 88

Income Tax Act, 1961 — Section 2(14), 45
Read judgment
High Courts17 Oct 1979

Commissioner of Commercial Taxes Vs L.N. Agrawal and Sons

Patna High Court · (1980) 45 STC 240

Bihar Sales Tax Act, 1959 — Section 33(1), 7(2)(b)
Read judgment
High Courts26 Sept 1979Allowed

Bhairo Bux Chiranjilal Vs Smt. Rukmini Devi Didwania

Patna High Court · AIR 1980 Patna 177

Bihar and Orissa General Clauses Act, 1917 — Section 12Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
Read judgment
High Courts26 Sept 1979Dismissed

Bandook Karkhana Mazdoor Union and Another Vs The Presiding Officer, Labour Court and Another

Patna High Court · (1980) PLJR 127

Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts26 Sept 1979

Shiv Traders Vs State of Bihar and Others

Patna High Court · (1980) CriLJ 767

Essential Commodities Act, 1955 — Section 3, 6, 6A, 9
Read judgment
High Courts25 Sept 1979Dismissed

Ramlal Golcha and Another Vs The Union of India and Another

Patna High Court · (1980) PLJR 63

Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11(2), Order 41 Rule 5, Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 136, 182
Read judgment
High Courts25 Sept 1979Dismissed

Roshan Lal Agarwal Vs Sheoram Bubna and Others

Patna High Court · (1979) 09 PAT CK 0009

Companies Act, 1956 — Section 397, 398, 402
Read judgment
High Courts24 Sept 1979

Commissioner of Income Tax Vs Binod Company

Patna High Court · (1980) 15 CTR 309 : (1980) 122 ITR 832

Income Tax Act, 1961 — Section 271(1)
Read judgment
High Courts24 Sept 1979

Commissioner of Commercial Taxes Vs Abdul Shakoor and Sons

Patna High Court · (1980) 45 STC 232

Bihar Sales Tax Act, 1959 — Section 31
Read judgment
High Courts24 Sept 1979

Commissioner of Commercial Taxes Vs Bishwa Nath Prasad Singh

Patna High Court · (1980) 45 STC 311

Bihar Sales Tax Act, 1944 — Section 31(2), 33(3), 33(5)
Read judgment
High Courts21 Sept 1979

Bahadur Singh Vs The State of Bihar and Others Deban Singh Vs The Presiding Officer, Labour Court and Others

Patna High Court · (1980) PLJR 264

Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 12, 13, 14, 2(b), 2(h)Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 15
Read judgment
High Courts21 Sept 1979Dismissed

M/s Kailash Chand and Co. Vs District Magistrate and Others

Patna High Court · (1980) PLJR 109

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 194, 408, 435, 439, 9Essential Commodities Act, 1955 — Section 6A, 6A, 6C, 6C(1), 7
Read judgment
High Courts20 Sept 1979Allowed

Bibi Amna Khatun and Others Vs Zahir Hussain and Another

Patna High Court · AIR 1981 Patna 1 : (1980) PLJR 208 : (1981) 1 RCR(Rent) 240

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11AEvidence Act, 1872 — Section 114, 115
Read judgment
High Courts20 Sept 1979Dismissed

State of Bihar and Another Vs Smt. Panchratna Devi and Another

Patna High Court · AIR 1980 Patna 212

Civil Procedure Code, 1908 (CPC) — Section 80
Read judgment
High Courts18 Sept 1979Allowed

Indradeo Prasad Singh and Another Vs Sheonath Prasad Singh and Others

Patna High Court · AIR 1980 Patna 201 : (1980) PLJR 259

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 18(2)
Read judgment
Previous1…2,0642,0652,0662,0672,068…2,660Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions