High Courts26 Feb 1982
Jai Prakash Sah Vs State of Bihar
Patna High Court · (1982) 30 BLJR 441 : (1982) PLJR 325
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,047 of 2,660
High Courts19 Feb 1982Dismissed
Garib Mahto and another Vs Girija Devi and Others
Patna High Court · (1982) PLJR 142
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 9 Rule 13
High Courts19 Feb 1982Dismissed
Sarjug Devi and Another Vs Bhamar Lal Pugalia
Patna High Court · AIR 1982 Patna 180 : (1982) PLJR 441
Transfer of Property Act, 1882 — Section 67, 68(1)
High Courts18 Feb 1982Dismissed
Ram Swaroop Singh and Others Vs Badri Narain Singh and Others
Patna High Court · AIR 1982 Patna 206 : (1982) 30 BLJR 466 : (1982) PLJR 301
Limitation Act, 1963 — Article 142, 65
High Courts18 Feb 1982Allowed
Barakar Engineering and Foundry Works Ltd. Vs Union of India (UOI)
Patna High Court · (1982) ACJ 527 : AIR 1982 Patna 140 : (1982) 30 BLJR 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Railways Act, 1890 — Section 80
High Courts18 Feb 1982Dismissed
Narain Sharan Sharma Vs Smt. Lalita Devi and Others
Patna High Court · AIR 1982 Patna 108 : (1982) 30 BLJR 215 : (1982) PLJR 102
Civil Procedure Code, 1908 (CPC) — Section 24Patna Municipal Corporation Act, 1951 — Section 242(5)
High Courts12 Feb 1982Allowed
Smt. Bharti Singh Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 111 : (1982) 30 BLJR 365 : (1982) PLJR 206
Bihar Cinemas (Regulation) Act, 1954 — Section 5(2)
High Courts12 Feb 1982Dismissed
Mt. Hashihan Vs Jalaluddin and Others
Patna High Court · AIR 1982 Patna 226 : (1982) 30 BLJR 410 : (1982) PLJR 463
High Courts08 Feb 1982
Upendra Kumar Joshi Vs Kesoram Industries and Cotton Mills Ltd.
Patna High Court · (1983) 54 CompCas 1
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 155(4)
High Courts05 Feb 1982Allowed
Natraj Cinema and Another Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 1
Bihar Cinemas (Regulation) Act, 1954 — Section 10, 3, 4, 5, 6Constitution of India, 1950 — Article 14, 19
High Courts04 Feb 1982Allowed
Sobha Jain and Another Vs Bihar State Tribal Co-operative Development Corporation Ltd., Ranchi and Others
Patna High Court · (1983) ACJ 327 : AIR 1983 Patna 39 : (1986) 59 CompCas 115
Motor Vehicles Act, 1939 — Section 110A, 110B, 95(2), 96(1)
High Courts04 Feb 1982Allowed
Amresh Kumar Vs Principal, Bhagalpur Medical College, Bhagalpur and Another
Patna High Court · AIR 1982 Patna 122 : (1982) 30 BLJR 238
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts28 Jan 1982
Balmiki Prasad Vs The State of Bihar and Others
Patna High Court · (1983) PLJR 131
High Courts27 Jan 1982
Girish Nandan Singh Vs Satyanarain Agarwal Dhandhania
Patna High Court · (1983) 144 ITR 866 : (1984) 16 TAXMAN 415
Income Tax Act, 1922 — Section 54, 59B
High Courts15 Jan 1982Dismissed
Tip Top and Others Vs Smt. Indramani Devi
Patna High Court · AIR 1982 Patna 190 : (1982) 30 BLJR 309
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 13Contract Act, 1872 — Section 3
High Courts05 Jan 1982
Gopinath Singh Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 184 : (1998) PLJR 228 : (1982) PLJR 228
Constitution of India, 1950 — Article 311
High Courts23 Dec 1981Allowed
Union of India (UOI) Vs Narinder Singh Kanwar
Patna High Court · AIR 1982 Patna 238
Arbitration Act, 1940 — Section 20, 30
High Courts22 Dec 1981Allowed
Shiv Lochan Jha Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 119 : (1982) 30 BLJR 280 : (1982) PLJR 180
Constitution of India, 1950 — Article 162, 226
High Courts22 Dec 1981Dismissed
Ramlal Sahu and Others Vs Divisional Manager, National Insurance Co. Ltd. and Others
Patna High Court · (1982) ACJ 405
High Courts11 Dec 1981
Jagta Nand and Others Vs Rangjee Tiwari and Others
Patna High Court · (1982) CriLJ 790
Coking Coal Mines (Nationalisation) Act, 1972 — Section 3, 6Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188