High Courts27 Apr 2022Disposed Of
Bihar Maa Durga Agro Industries Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0079
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 160 of 2,660
High Courts27 Apr 2022Disposed Of
Suman Sharan Srivastava Vs Union Of India
Patna High Court · (2022) 04 PAT CK 0078
High Courts27 Apr 2022Dismissed
Ashutosh Ranjan Vs Union Of India
Patna High Court · (2022) 04 PAT CK 0077
Constitution Of India, 1950 — Article 226, 226(1A), 226(2)
High Courts27 Apr 2022Dismissed
Mukesh Kumar Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0076
High Courts27 Apr 2022Disposed Of
Madan Kumar Bhakt @ Madan Bhagat Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0075
Air (Prevention And Control Of Pollution) Act, 1981 — Section 21
High Courts26 Apr 2022Disposed Of
Mira Daruka Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0081
Constitution Of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10(1)(c), 11A, 25F, 25FFF
High Courts26 Apr 2022Disposed Of
Principal, Nalanda Medical College And Hospital. Vs Sheela Srivastava
Patna High Court · (2022) 04 PAT CK 0080
Constitution Of India, 1950 — Article 226
High Courts26 Apr 2022Dismissed
Baldeo Choudhary (Deceased) Vs Bhagrasan Choudhary (Deceased)
Patna High Court · (2022) 04 PAT CK 0071
High Courts26 Apr 2022Dismissed
Naresh Sahni Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0070
Indian Penal Code, 1860 — Section 300, 302, 304I, 304IIArms Act, 1959 — Section 27Evidence Act, 1872 — Section 32(2)
High Courts25 Apr 2022Allowed
Bihar Truck Owner Association Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0069
Constitution Of India, 1950 — Article 14, 19, 19(1), 19(1)(d), 19(2), 19(3), 19(4), 19(5), 19(6), 21, 32, 37, 246, 256, 257, 257(1), 301, 304, 304(b)Bihar Motor Vehicles Rules, 1992 — Rule 73(7)(x)Motor Vehicles Act, 1988 &mdsash; Section 2, 2(13), 2(14), 2(16), 2(17), 2(21), 2(22), 2(23), 2(24), 2(25), 2(27), 2(28), 2(31), 2(33), 2(34), 2(35), 2(43), 2(44), 2(46), 2(47), 2(49), 58, 58(1), 68, 69, 77, 78, 79(2)(iii), 1110, 110(1), 111, 112(2), 113, 114, 115, 116, 138, 138(2)(i), 194
High Courts22 Apr 2022Dismissed
Chadpan Manjhi Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0063
Indian Penal Code, 1860 — Section 201, 302, 376Code Of Criminal Procedure, 1973 — Section 53A, 54
High Courts21 Apr 2022Disposed Of
Kripal Yadav Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0056
High Courts21 Apr 2022Dismissed
Ajay Kumar Rai Vs Special Director General
Patna High Court · (2022) 04 PAT CK 0055
Constitution Of India, 1950 — Article 226(2)
High Courts21 Apr 2022Allowed
Rajiv Ranjan Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0054
High Courts21 Apr 2022Dismissed
Rashda Khatoon Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0053
Constitution Of India, 1950 — Article 215Contempt of Court Act, 1971 — Section 11, 12
High Courts20 Apr 2022Disposed Of
Bihar State Food And Civil Supplies Corporation Ltd Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0062
Constitution Of India, 1950 — Article 226
High Courts20 Apr 2022Disposed Of
Amrendra Kumar Yadav Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0061
Essential Commodities Act, 1955 — Section 7
High Courts20 Apr 2022Disposed Of
Punam Devi Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0059
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts20 Apr 2022Disposed Of
Rabindra Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0058
Constitution Of India, 1950 — Article 14, 16, 21, 226