High Courts06 Jan 2026
Sri Bindeshwar Prasad Singh Vs Smt. Deopari Devi & Ors.
Patna High Court · (2026) 01 PAT CK 2714
Code of Civil Procedure, 1908-Order 41 Rule 17(2)Transfer of Property Act, 1882-Section 122, 123
COURT ARCHIVE
Patna High Court judgments, 2026
893 judgments · page 45 of 45
High Courts06 Jan 2026
Md. Anwar @ Anwar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2715
Indian Penal Code-Section 341, 376, 313, 417/34POCSO Act-Section 6Bharatiya Nagarik Suraksha Sanhita-Section 183
High Courts06 Jan 2026
Ankit Kumar @ Ankit Kumar Paswan Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2716
IPC-Section 376(AB)POCSO Act-Section 6Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3
High Courts06 Jan 2026
Ashish Patel Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2704
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 12, 3Indian Penal Code-Sections 302/34, 120B, 302Arms Act-Section 27
High Courts06 Jan 2026
Union Of India Vs M/s Mahnar Infratech Pvt. Ltd.
Patna High Court · (2026) 01 PAT CK 2720
Arbitration and Conciliation Act, 1996-Section 31, 31(7), 31(7)(a), 31(7)(b), 33, 33(1), 34(1), 34(3), 37, 75, 81Limitation Act-Section 3, 4 to 24, 5 to 24, 29(2)Arbitration Act, 1940-Section 20
High Courts06 Jan 2026
Manoj Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2735
Bihar Excise Constable Cadre (Appointment & Service Conditions) Rules, 2014-Rule 5Right to Information Act
High Courts06 Jan 2026
Madhurendra Prasad Vs Chairman Cum Managing Director, Bihar State Power (Holding) Co. Ltd. & Ors.
Patna High Court · (2026) 01 PAT CK 2737
Electricity Act, 2003-Section 132, 133, 172Electricity (Supply) Act, 1948Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 16, 16 (1), 2 (f), 2 (j)
High Courts06 Jan 2026
Bipin Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2746
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 14(xi), 17, 18(4), 19, 21, 24(2)Prevention of Corruption ActConstitution of India-Article 226
High Courts06 Jan 2026Dismissed
Bindeshwar Prasad Singh Vs Deopari Devi
Patna High Court · (2026) 01 PAT CK 0450
Transfer of Property Act, 1882- Section 122, 123Code of Civil Procedure, 1908- Order 41 Rule 17(2)
High Courts06 Jan 2026Dismissed
Manoj Kumar Vs State of Bihar
Patna High Court · (2026) 01 PAT CK 0448
Bihar Excise Constable Cadre Rules, 2014- Rule 5
High Courts05 Jan 2026
Nirmala Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 01 PAT CK 2718
Bihar Police Manual, 1978-Rules 656 & 673, 673(c)
High Courts05 Jan 2026
Ragini Kumari Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2712
Bihar Civil Court Staff (Class III and IV) Rules, 2009
High Courts05 Jan 2026
Renu Devi Vs The State Of Bihar & Anr.
Patna High Court · (2026) 01 PAT CK 2723
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 323, 341, 504, 506the Code-Section 482, 156(1), 155(2)