High Courts16 Nov 2022Disposed Of
M/S Planning And Infrastructural Development Consultants Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0047
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 8 of 49
High Courts16 Nov 2022Disposed Of
M/S Priyadarshi Construction Vs Union Of India
Patna High Court · (2022) 11 PAT CK 0046
High Courts16 Nov 2022Disposed Of
M/S Shibbu Singh Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0040
Central Goods and Service Tax Act, 2017 — Section 107(6)(b)Bihar Goods and Service Tax Act, 2017 — Section 74
High Courts16 Nov 2022Disposed Of
Rama Kant Singh Vs State Of Bihar And Ors.
Patna High Court · (2022) 11 PAT CK 0039
High Courts15 Nov 2022Disposed Of
M/S Shree Krishna Mill Vs Chairman, Bank Of Baroda
Patna High Court · (2022) 11 PAT CK 0044
High Courts15 Nov 2022Disposed Of
Ambika Devi @ Chanri Devi Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0043
High Courts15 Nov 2022Disposed Of
Harishankar Goutam Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0042
Constitution Of India, 1950 — Article 20
High Courts15 Nov 2022Disposed Of
Chandradeep Rai Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0041
High Courts14 Nov 2022Disposed Of
Adyaraj Developers Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0063
Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89
High Courts14 Nov 2022Disposed Of
Adyaraj Developers Construction Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0062
Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89
High Courts14 Nov 2022Dismissed
Bihar State Housing Board Vs Braj Nandan Singh
Patna High Court · (2022) 11 PAT CK 0060
High Courts14 Nov 2022Dismissed
State Of Bihar Vs Nag Narain Rai
Patna High Court · (2022) 11 PAT CK 0059
High Courts14 Nov 2022Dismissed
Mahendra Rishideo Vs Union Of India
Patna High Court · (2022) 11 PAT CK 0058
Constitution Of India, 1950 — Article 341
High Courts14 Nov 2022Allowed
Umesh Rai Vs Deo Bachan Rai
Patna High Court · (2022) 11 PAT CK 0034
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 3(2), 80, 96, Order 7 Rule 7(d), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 6 Rule 16Prohibition of Benami Property Transactions Act, 1988 — Section 4, 4(1), 4(2), 4(3), 4(3)(a), 4(3)(b)
High Courts11 Nov 2022Disposed Of
Luxmi Construction & Electrical Works Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0030
Constitution Of India, 1950 — Article 226
High Courts11 Nov 2022Disposed Of
Kalawati Gupta Vs Union Of India
Patna High Court · (2022) 11 PAT CK 0029
Constitution Of India, 1950 — Article 226
High Courts11 Nov 2022Disposed Of
Sabita Kumari Vs Punjab National Bank
Patna High Court · (2022) 11 PAT CK 0028
High Courts11 Nov 2022Dismissed
Vivek Pandey Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0027
Constitution Of India, 1950 — Article 226
High Courts11 Nov 2022Disposed Of
Chandra Prakash Singh Vs State Of Bihar
Patna High Court · (2022) 11 PAT CK 0026