High Courts16 Nov 2017Disposed off
Most. Nirmala Singh W/o Late Harandra Vs The State of Bihar.
Patna High Court · (2017) 11 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 5 of 36
High Courts16 Nov 2017Disposed off
Ram Pyari Devi, W/o Late Paras Nath Singh Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0028
High Courts16 Nov 2017Disposed off
Balika Devi, Wife of Late Kashi Nath Dubey Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0027
High Courts15 Nov 2017Dismissed
Ram Babu Rai Vs Nachari Mishra & Ors
Patna High Court · (2018) 2 PLJR 509
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts15 Nov 2017Allowed
Dr. Girish Kumar Singh, S/o Prof. R.V. Singh, Vs The State of Bihar
Patna High Court · (2018) 1 PLJR 172
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 34, Section 34,
High Courts14 Nov 2017Dismissed
Indu Devi, W/o Late Suresh Mohan Thakur Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0021
High Courts14 Nov 2017Disposed off
Rekha Sinha, Wife of Late Rajesh Kumar Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0020
High Courts13 Nov 2017
Sitaram Sasi, Son of Late Ram Krishna Mahto Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0017
High Courts13 Nov 2017Dismissed
Arjun Kumar, Son of Shri Ram Chandra Prasad Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0016
All India Services (Death-Cum-Retirement Benefits) Rules, 1958, Rule 16
High Courts11 Nov 2017Allowed
Galmuni Ram Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0015
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 201, Sec
High Courts10 Nov 2017Disposed Of
Hemlata Kumari Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 318
High Courts10 Nov 2017Allowed
Md. Rajak, son of Asagar Ali Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0014
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts10 Nov 2017Disposed off
Ram Chandra Prasad Rastogi S/o late Bhawan Das Rastogi Vs Prem Devi, W/o late Jagdish Lal
Patna High Court · (2018) 1 PLJR 646
Code Of Civil Procedure, 1908 (CPC) — Section 115, Order 1 Rule 10, Order 22 Rule 3Indian Succession Act, 1925 — Section 222, 278
High Courts10 Nov 2017Disposed off
Rajnandan Sharma son of Late Janki Singh Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0012
Code of Criminal Procedure, 1973, Section 482, Section 82, Section 83 - Saving of inherent powers of High Court - Proclamation for person absconding - Attachment of property
High Courts09 Nov 2017Disposed Of
Z. A. Islamia College Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 487
Constitution Of India, 1950 — Article 29(1), 29(2), 30, 39(2)
High Courts08 Nov 2017Dismissed
S. Shabab Fatima Wife of Dr. Syed Mohammad Saklain Vs Dr. Syed Mohammad Saklain Son of Shahid Mehdi
Patna High Court · (2017) 11 PAT CK 0011
Guardians and Wards Act, 1890, Section 25, Section 25, Section 9, Section 9, Section 9(1), Section 9(1) - Title of
High Courts08 Nov 2017Allowed
Ishrat Khatoon @ Ishrat Praveen Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0010
Indian Penal Code, 1860, Section 379, Section 323, Section 504 - Punishment for theft - Punishment for voluntarily causing hurt - Intentional insult with intent to provoke
High Courts07 Nov 2017Dismissed
Gopal Saran Singh Son of Late Kishundeo Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0009
High Courts07 Nov 2017Allowed
Govind Prasad Rajgarhia Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0008
Indian Penal Code, 1860, Section 506, Section 465 - Punishment for criminal ,intimidation - Punishment for forgery
High Courts06 Nov 2017Disposed off
Dinesh Chandra Sinha, S/o Late Kamla Prasad Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0007