COURT ARCHIVE

Patna High Court judgments, 2017

713 judgments · page 14 of 36

High Courts17 Jul 2017Allowed

Sant Lal Das Son Of Late Brahmdeo Paswan Vs The State Of Bihar

Patna High Court · (2017) 07 PAT CK 0029

Code of Criminal Procedure, 1973, Section 245, Section 107 - When accused shall be discharged - Security for keeping the peace in other cases

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High Courts17 Jul 2017

Manoj Kumar Son of Late Sita Ram Mahto Vs The State of Bihar

Patna High Court · (2017) 07 PAT CK 0028

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High Courts17 Jul 2017Allowed

Kunal Sharma S/o Shiv Shankar Prasad Singh Vs The State of Bihar

Patna High Court · (2017) 07 PAT CK 0027

Indian Penal Code, 1860, Section 468, Section 471, Section 467 - Forgery for purpose of cheating - Using as genuine a forged document - Forgery of valuable security, will,

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High Courts17 Jul 2017Dismissed

Sambhu Kumar Singh, Son of Late Amar Nath Singh Vs The State of Bihar

Patna High Court · (2017) 07 PAT CK 0026

Bihar School Examination Board Act, 1952, Section 4A, Section 4(4), Section 4B, Section 4(1)(2)

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High Courts14 Jul 2017Dismissed

Urmila Devi Wife of Sh. Krishna Dev Narayan Singh Vs State of Bihar

Patna High Court · (2017) 07 PAT CK 0019

Code of Criminal Procedure, 1973, Section 34, Section 498A - Withdrawal of powersHindu Marriage Act, 1955, Section 9 - Restitution of conjugal right

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High Courts14 Jul 2017Allowed

Kali Charan Tanti Vs State of Bihar

Patna High Court · (2017) 07 PAT CK 0015

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 324 - Voluntarily causing hurt by dangerous weapons or mea

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High Courts14 Jul 2017Allowed

Devendra Choudhary & Ors Vs Chandrawati Devi wife & Ors

Patna High Court · (2017) 07 PAT CK 0014

Code of Civil Procedure, 1908, Section 96, Order 7Rule 11(d), Order 23Rule 3A - Appeal from original decree

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High Courts13 Jul 2017

Divisional Manager, National Insurance Co. Ltd. Vs Lalita Devi & ors.

Patna High Court · (2017) 07 PAT CK 0018

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High Courts13 Jul 2017

Kavita Singh & ors. Vs The Divisional Manager & ors.

Patna High Court · (2017) 07 PAT CK 0017

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts13 Jul 2017

The Oriental Insurance Company Vs Gulab Chand Thakur & ors.

Patna High Court · (2017) 07 PAT CK 0016

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts13 Jul 2017

Oriental Insurance Co. Ltd Vs Nirmala Kumari Sinha @ Nimala Devi

Patna High Court · (2017) 07 PAT CK 0013

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High Courts13 Jul 2017

Sonu Kumar Vs The National Insurance Company Limited

Patna High Court · (2017) 07 PAT CK 0012

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High Courts12 Jul 2017

Chhatar Singh Dugar & anr. Vs The State of Bihar & anr.

Patna High Court · (2017) 07 PAT CK 0011

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 34,

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High Courts11 Jul 2017

Rajeev Kumar Singh & Ors. Vs Chairman Cum Managing Director, Indian Bank & Ors.

Patna High Court · (2017) 07 PAT CK 0010

Constitution of India, Article 226 - Power of High Courts to Issue certain writsRecovery of Debts Due to Banks and Financial Institutions Act, 1993, Section 19,

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High Courts06 Jul 2017