COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 77 of 78
Dr. Shobha Nand Jha Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 397
Kiran Devi and Others Vs Jaimangal Rai and Others
Patna High Court · (2015) 2 PLJR 843
Mokhtar Nath Ram Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 767
Navin Kumar Vs State of Bihar and Others
Patna High Court · (2015) LabIC 3122
Javed Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2015) 3 PLJR 144
Ram Prasad Yadav Vs The Administrator, Bhagalpur Municipal Corporation and Others
Patna High Court · (2015) 2 PLJR 373
Sudhakar Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 2
Manoj Kumar Vs The Union of India and Others
Patna High Court · (2015) LabIC 946 : (2015) 2 PLJR 197
State of Bihar and Others Vs Harendra Nath Tiwari
Patna High Court · (2015) 1 PLJR 606
Satyendra Tiwary Vs Sarveshwar Tiwary
Patna High Court · (2015) 01 PAT CK 0015
Afzal Mian and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 618
Shobha Kumari Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 603
Gyanendra Kumar Singh Vs The Bihar Legislative Assembly
Patna High Court · AIR 2015 Patna 42 : (2015) 1 PLJR 582
Bihar State Board of Religious Trust Vs Mahant Siya Ram Das
Patna High Court · (2015) 01 PAT CK 0012
Arjun Sah and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 615
Raj Narain Sahni and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 592
Satish Kumar Dutt Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 539
Bharat Singh Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 30
National Insurance Company Limited Vs Mosmat Jiuti Kuer
Patna High Court · (2015) 01 PAT CK 0014