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Patna High Court judgments, 2005

1,050 judgments · page 45 of 53

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High Courts17 Feb 2005

Kedar Pandey Vs The State of Bihar

Patna High Court · (2005) 2 PLJR 509

Penal Code, 1860 (IPC) — Section 302
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High Courts17 Feb 2005Allowed

Sokhi Bhuiyan Vs The State of Bihar

Patna High Court · (2005) 2 PLJR 377

Penal Code, 1860 (IPC) — Section 395
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High Courts16 Feb 2005Dismissed

Surendra Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 161

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High Courts16 Feb 2005Allowed

Parshuram Tiwary Vs State of Bihar and Others

Patna High Court · (2005) 1 BLJR 700 : (2005) 2 PLJR 182

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High Courts16 Feb 2005Allowed

Yogendra Roy Vs State of Bihar

Patna High Court · (2005) 1 BLJR 595 : (2005) 106 FLR 288 : (2005) 2 PLJR 268

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High Courts15 Feb 2005Allowed

Shashi Bhushan Pandey Vs The State of Bihar and Others

Patna High Court · (2005) 4 PLJR 575

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High Courts15 Feb 2005Dismissed

Mahendra Narayan Sharma Vs State of Bihar and Others

Patna High Court · (2005) 02 PAT CK 0071

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High Courts15 Feb 2005

Khwaja Ghulam Rashool Vs State of Bihar and Others

Patna High Court · (2005) 02 PAT CK 0068

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High Courts15 Feb 2005Dismissed

Pappu Kumar Singh @ Pappu Singh Vs State of Bihar and Others

Patna High Court · (2005) 2 PLJR 17

Bihar Control of Crimes Act, 1981 — Section 12, 12(2)Penal Code, 1860 (IPC) — Section 414
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High Courts15 Feb 2005Allowed

Bholeshwar Prasad Narayan Sinha Vs State of Bihar and Others

Patna High Court · (2005) 2 PLJR 180

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High Courts15 Feb 2005Allowed

Nand Kishore Prasad Sah @ Nand Kishore Prasad @ Nand Kishore Sah Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 506

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482
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High Courts15 Feb 2005Dismissed

Upendra Kumar Sahani Vs State of Bihar and Others

Patna High Court · (2005) 1 PLJR 598

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High Courts14 Feb 2005

Binod Kumar Verma Vs State of Bihar and Others

Patna High Court · (2005) 1 BLJR 701 : (2005) 2 PLJR 181

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High Courts14 Feb 2005

Yogendra Thakur and Others Vs State of Bihar and Others

Patna High Court · (2005) 1 BLJR 704 : (2005) 2 PLJR 188

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High Courts14 Feb 2005

Dashrath Prasad Vs The State of Bihar and Others

Patna High Court · (2005) 02 PAT CK 0052

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High Courts14 Feb 2005

Yugal Kishore Pd. Singh Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 349

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High Courts14 Feb 2005Allowed

Indrajeet Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 109

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High Courts11 Feb 2005Dismissed

Shyama Devi Vs The State of Bihar and Others

Patna High Court · (2005) 2 PLJR 41

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(i), 2(j)
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High Courts11 Feb 2005Allowed

Vijay Sah and Another Vs State of Bihar

Patna High Court · (2006) 1 PLJR 370

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 320, 364
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High Courts11 Feb 2005

Ram Bhagwan Prasad Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 367

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