High Courts27 Oct 1999Dismissed
Baso Yadav and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 381
Penal Code, 1860 (IPC) — Section 323, 325, 341, 379
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 13 of 59
High Courts26 Oct 1999
Ramesh Sao Vs Shiva Prasad Garari
Patna High Court · (2000) 1 PLJR 957
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11
High Courts26 Oct 1999Allowed
Nanda Bhat Vs State of Bihar
Patna High Court · (2000) 1 BLJR 264 : (2000) 2 PLJR 82
Penal Code, 1860 (IPC) — Section 395
High Courts23 Oct 1999
Bhuneshwar Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 435
High Courts20 Oct 1999Allowed
Prahlad Prasad Agrawal @ Prahlad Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 217
Bihar Tenancy Act, 1885 — Section 23, 23(1), 23(2)
High Courts14 Oct 1999Dismissed
The Union of India (UOI) Vs Bimal Kishore
Patna High Court · (2002) 1 PLJR 83
Railways Act, 1989 — Section 106, 97
High Courts14 Oct 1999Allowed
Shantunu Das and Others Vs State of Bihar and Another
Patna High Court · (2000) 3 PLJR 134
Criminal Procedure Code, 1973 (CrPC) — Section 205, 251, 317, 482Penal Code, 1860 (IPC) — Section 500
High Courts14 Oct 1999Allowed
Birendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 143
High Courts14 Oct 1999Dismissed
Haridwar Choubey Vs The Managing Director, Bihar State Financial Corporation and Others
Patna High Court · AIR 2000 Patna 315 : (2001) 1 PLJR 697
State Financial Corporations Act, 1951 — Section 29
High Courts14 Oct 1999Dismissed
Imtiaz Ansari Vs State of Bihar
Patna High Court · (2000) CriLJ 2576 : (2000) 2 PLJR 517
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 366A, 376, 376(1)
High Courts14 Oct 1999Dismissed
Amala Mazumdar and Others Vs Bishwanath Pabra
Patna High Court · (2000) 1 BLJR 396
Transfer of Property Act, 1882 — Section 106
High Courts14 Oct 1999Dismissed
Naini Gopel Kumar Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 262
High Courts14 Oct 1999
Anil Kumar Gupta Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1686
Land Acquisition (Mines) Act, 1885 — Section 4Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts14 Oct 1999Dismissed
Braj Bhushan Prasad Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 582
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 173(8), 190Penal Code, 1860 (IPC) — Section 120A, 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts14 Oct 1999Allowed
Ram Awtar Yadav Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 445
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(1), 22, 23, 25
High Courts14 Oct 1999Allowed
Smt. Durgesh Nandini Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 331
High Courts14 Oct 1999
Rampur Catholic Mission Vs State and Others
Patna High Court · (2000) 4 PLJR 155
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 29, 29(1)(b)(v)
High Courts13 Oct 1999
Ajay Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 227
Penal Code, 1860 (IPC) — Section 323, 380
High Courts13 Oct 1999Dismissed
Satya Narayan Singh and Another Vs State Bank of India
Patna High Court · (2000) 2 PLJR 722
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 6 Rule 17