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Patna High Court judgments, 1989

400 judgments · page 18 of 20

High Courts24 Feb 1989Allowed

Vidya Singh Vs State of Bihar and Others

Patna High Court · AIR 1990 Patna 6 : (1989) 37 BLJR 536 : (1989) PLJR 377

Bihar and Orissa Co-operative Societies (Amendment) Act, 1988 — Section 41(9)Bihar and Orissa Co-operative Societies Act, 1935 — Section 14(5), 6
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High Courts14 Feb 1989Allowed

Usha Kumari Vs Madan Lal

Patna High Court · (1990) 2 DMC 226 : (1989) PLJR 591

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17Hindu Marriage Act, 1955 — Section 10, 13(1)
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High Courts14 Feb 1989Allowed

Usha Kumar Vs Madan Lal

Patna High Court · (1989) 37 BLJR 153 : (1991) 2 DMC 388 : (1989) PLJR 591

Hindu Marriage Act, 1955 — Section 10, 13(1)Patna High Court Rules, 1916 — Rule 16
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