High Courts13 May 1988Allowed
Indraman Karan and Another Vs Bali Ram Singh and Another
Patna High Court · AIR 1988 Patna 350 : (1988) 36 BLJR 651
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Section 5
COURT ARCHIVE
Patna High Court judgments, 1988
348 judgments · page 9 of 18
High Courts13 May 1988Allowed
Miajan Khan Vs The State of Bihar and Others
Patna High Court · (1989) PLJR 389
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(10)
High Courts12 May 1988
Syed Karar Haider Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 980
High Courts12 May 1988
Ramesh Chandra Vs State of Bihar and Another
Patna High Court · (1989) CriLJ 476 : (1989) PLJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 2, 201, 202
High Courts12 May 1988Dismissed
Jai Mangal Prasad (Mahto) and Others Vs The State of Bihar
Patna High Court · (1989) 37 BLJR 72 : (1989) PLJR 231
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 447
High Courts12 May 1988Allowed
Satya Narayan Patar Vs State of Bihar
Patna High Court · (1988) 36 BLJR 624
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts12 May 1988
Md. Iqbal Ahmed and Others Vs The State of Bihar
Patna High Court · (1988) PLJR 958
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 39, 52Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 May 1988Dismissed
Chandu Singh and 4 Others Vs The State of Bihar and Another
Patna High Court · (1989) PLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(6), 117(3), 251
High Courts11 May 1988Allowed
Ramesh Chandra Agrawal and Others Vs Bhushan Ram
Patna High Court · (1989) PLJR 1188
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)(c)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14, 14(1)(e), 14(8), 28Civil Procedure Code, 1908 (CPC) — Section 100, 115
High Courts11 May 1988Dismissed
Daujee Agrawal Vs Kanhaiya Lal Sarwgi and Another
Patna High Court · (1990) 38 BLJR 871 : (1989) PLJR 1180
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(c), 14(1)(e)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 May 1988Allowed
Basudeo Singh Vs Munshi Purushottam Prasad
Patna High Court · AIR 1989 Patna 56 : (1988) 36 BLJR 646 : (1988) PLJR 642
High Courts10 May 1988
Binod Kumar Singh @ Binod Singh Vs The Stare of Bihar and Others
Patna High Court · (1988) PLJR 1077
Bihar Control of Crimes Act, 1981 — Section 12(2)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 149
High Courts10 May 1988
Smt. Jai Kala Devi and Others Vs Nalini Rajan Prasad Singh and Others
Patna High Court · (1989) 37 BLJR 156 : (1989) PLJR 536
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(9), 4(c)
High Courts09 May 1988Dismissed
Jamuna Das Sarda Vs State of Bihar and Others
Patna High Court · AIR 1989 Patna 164
Mineral Concession Rules, 1960 — Rule 24Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 11(3)
High Courts09 May 1988Dismissed
Trijugi Nath Agarwal Vs State of Bihar
Patna High Court · (1989) PLJR 64
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 7, 7(1)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85
High Courts06 May 1988Allowed
Kaushalaya Mehta Vs The State of Bihar and Others
Patna High Court · (1989) PLJR 397
Bihar and Orissa Municipal Act, 1922 — Section 383, 383(2)
High Courts06 May 1988
State Bank of India Vs Union of India (UOI) and Others
Patna High Court · (1989) 2 LLJ 294
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 11A, 2, 25F
High Courts06 May 1988Allowed
Ram Subhag Vs Union of India (UOI) and Others
Patna High Court · (1988) 36 BLJR 562
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts06 May 1988
Bishwanath Kejriwal Vs State of Bihar and Another
Patna High Court · (1988) PLJR 1100
High Courts04 May 1988Dismissed
Bishwanath Bhagat Vs Kailash Bhagat and others
Patna High Court · (1989) PLJR 1178