COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 913 of 3,204

High Courts18 Feb 2009Dismissed

Sushil Kumar Agarwal Vs Kalidas Sadhu

Calcutta High Court · AIR 2009 Cal 174 : 113 CWN 354

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1877 — Section 20, 21, 22Specific Relief Act, 1963 — Section 14, 14(1), 14(3), 20, 22

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High Courts18 Feb 2009

M/s. Bharat Barrel and Drum Mfg. Co. Ltd. and Another Vs Sri Mrinal Kanti Dutta Roy

Calcutta High Court · (2009) 02 CAL CK 0090

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High Courts18 Feb 2009Dismissed

Mojafar Ali Mondal Vs Union of India and Others

Calcutta High Court · (2009) 02 CAL CK 0077

Border Security Force Act, 1968 — Section 30(a), 40

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High Courts18 Feb 2009Dismissed

Swapan Kumar Chatterjee Vs Sandhya Chatterjee

Calcutta High Court · (2010) 7 RCR(Civil) 1661

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 114, 323, 341, 448

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High Courts18 Feb 2009Allowed

Calcutta Swimming Club Vs Lalit Singh and Others

Calcutta High Court · (2010) 8 RCR(Civil) 690

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2

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High Courts18 Feb 2009Dismissed

Jadavpur University and Others Vs Subhamoy Singh Roy and Others

Calcutta High Court · (2009) 2 CALLT 420

Constitution of India, 1950 — Article 226

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High Courts17 Feb 2009Allowed

Rakhi Bhattacharjee, Dilip Kr. Chatterjee and Runu Chatterjee Vs The State

Calcutta High Court · (2009) 02 CAL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 107, 306, 307

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High Courts17 Feb 2009Allowed

C.E.S.C. Ltd. Vs Three Cheers Entertainments Pvt. Ltd. and Others

Calcutta High Court · (2009) 2 CALLT 361

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

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High Courts17 Feb 2009Dismissed

Commissioner of Income Tax Vs J.J. Exporters Ltd.

Calcutta High Court · (2010) 324 ITR 329

Income Tax Act, 1961 — Section 80HHC, 80HHC(3), 80HHC(4C)

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High Courts17 Feb 2009

The State of West Bengal and Others Vs Birbhum Brick Field Owners'' Association and Others

Calcutta High Court · (2010) 2 CALLT 710

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts17 Feb 2009

Sunity Chatterjee and Others Vs Mobarak Khan and Others and Akbar Khan and Others

Calcutta High Court · (2010) 6 RCR(Civil) 791

Evidence Act, 1872 — Section 114(g), 74, 75, 76, 77

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High Courts17 Feb 2009

Bengal Shrachi Housing Development Limited and Others Vs Shekhar Housing Private Limited and Another

Calcutta High Court · (2009) 02 CAL CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 420

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High Courts16 Feb 2009Dismissed

Anil Kumar Bhandari Vs Kolkata Municipal Corporations and Others

Calcutta High Court · (2009) 02 CAL CK 0068

Calcutta Municipal Corporation Act, 1980 — Section 180, 183, 184, 199

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High Courts16 Feb 2009Allowed

Kakali Bandyopadhyay Vs State of West Bengal and Others

Calcutta High Court · (2009) 02 CAL CK 0063

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High Courts16 Feb 2009Dismissed

Board of Trustees for the Port of Calcutta and Others Vs Sukdeo Ram Yadav and Another

Calcutta High Court · (2009) 2 CALLT 127 : (2009) 121 FLR 1077 : (2009) 3 LLJ 690 : (2009) 3 SLR 308

Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 15(2), 17, 22

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High Courts13 Feb 2009Dismissed

Binode Bihari Das Vs Kashi Nath Mukherjee and Another

Calcutta High Court · (2009) 02 CAL CK 0098

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, Order 8 Rule 9, 100Transfer of Property Act, 1882 — Section 123West Bengal Premises Tenancy Act, 1956 — Section 13(4)

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High Courts13 Feb 2009Allowed