High Courts23 Feb 2009Dismissed

Antarctica Limited Vs Union of India (UOI)

Calcutta High Court · (2010) 258 ELT 206

Central Excises and Salt Act, 1944 — Section 11, 11A, 11A(3)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 13, 142, 150, 152, 23
High Courts19 Feb 2009

Jaideep Halwasiya Vs Rasoi Ltd.

Calcutta High Court · (2009) 2 CALLT 449 : (2009) 91 SCL 352 : (2009) 23 VST 20

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Companies Act, 1956 — Section 172, 173, 173(2), 173(3), 81(1A)