West Bengal Board of Secondary Education Act, 1963 — Section 45(1), 45(2)West Bengal School Service Commission Act, 1997 — Section 17, 2, 6(3), 7, 8(2)

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High Courts28 Aug 2009

Tapan Ghosh Dastidar Vs State of West Bengal and Others

Calcutta High Court · (2011) 1 RCR(Civil) 47

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High Courts28 Aug 2009

Berger Paints India Ltd. Vs Assistant Commissioner of Income Tax and Others

Calcutta High Court · (2010) 232 CTR 338 : (2010) 322 ITR 369

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 145

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High Courts28 Aug 2009

Duncans Industries Limited Vs Biswajit Roy and Another

Calcutta High Court · (2009) 08 CAL CK 0022

Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 2, 23, 24, 25, 25(3)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)

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High Courts28 Aug 2009Dismissed

West Bengal Dairy and Poultry Development Corporation Ltd. Vs Senior Regional Manager, F.C.I.

Calcutta High Court · (2009) 08 CAL CK 0019

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 141

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High Courts27 Aug 2009

Sri Jatindra Nath Pradhan Vs Central Bank of India and Others

Calcutta High Court · (2009) 08 CAL CK 0088

Central Bank of India (Employees) Pension Regulations, 1995 — Regulation 19, 22, 3(3)Constitution of India, 1950 — Article 14, 16, 21, 226

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High Courts27 Aug 2009Allowed

Madhumita Sarkar and Others Vs Oriental Insurance Com. Ltd. and Others

Calcutta High Court · (2010) ACJ 1473

Motor Vehicles Act, 1939 — Section 110, 166, 95

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High Courts27 Aug 2009

Susanta Kumar Bose Vs State of West Bengal

Calcutta High Court · (2012) 2 CHN 515

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482West Bengal Fire Services Act, 1950 — Section 11C, 35

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High Courts27 Aug 2009Dismissed

Sri Sabyasachi Mahato Vs Sri Dibyen Mukherjee

Calcutta High Court · (2009) 08 CAL CK 0041

Contempt of Courts Act, 1971 — Section 20

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High Courts27 Aug 2009

Nabin Kumar Agarwala and Others Vs State of West Bengal and Others

Calcutta High Court · (2009) 08 CAL CK 0039

Constitution of India, 1950 — Article 226West Bengal School Service Commission (Amendment) Act, 2008 — Section 7

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High Courts27 Aug 2009

Champa Devi Vs Universal Trading Co. Ltd. and Another

Calcutta High Court · (2010) ACJ 1775 : (2009) 4 CALLT 576 : (2009) 123 FLR 706 : (2010) 1 LLJ 483

Workmens Compensation Act, 1923 — Section 19, 3, 3(1), 3(5), 4A(3)

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High Courts27 Aug 2009

Sri Sekhar Kumar Kanjilal Vs Union of India (UOI) and Others

Calcutta High Court · (2009) 08 CAL CK 0032

Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 153, 153.1, 153.2.1, 153.4, 153.5Railway Services (Conduct) Rules, 1966 — Rule 3(1)

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High Courts27 Aug 2009Dismissed

National Insurance Co. Ltd. Vs Probir Ganguly and Another

Calcutta High Court · (2010) ACJ 1648 : (2009) 4 CALLT 625

Civil Procedure Code, 1908 (CPC) — Section 105Motor Vehicles Act, 1988 — Section 149(2), 152, 166, 170, 173

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High Courts27 Aug 2009Allowed

Jayanta Sarkar Vs Abdul Hakim Karikar and Others

Calcutta High Court · 114 CWN 551

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 47 Rule 1, 151Constitution of India, 1950 — Article 137, 145, 226

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High Courts26 Aug 2009Allowed

The Food Corporation of India Vs The Central Govt. Industrial Tribunal and Others

Calcutta High Court · (2009) 08 CAL CK 0047

Constitution of India, 1950 — Article 39(d)Industrial Disputes Act, 1947 — Section 25F

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High Courts26 Aug 2009

Shirsha Nath Mallick Vs Arun Kumar Sarkhel

Calcutta High Court · AIR 2010 Cal 26 : 114 CWN 1028

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8, 8(1), 8(2)Civil Procedure Code, 1882 — Section 2(4), 24, 92Constitution of India, 1950 — Article 227

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High Courts25 Aug 2009Dismissed

Calendula Realtors Private Limited Vs CESC Limited and Others

Calcutta High Court · 114 CWN 189

Criminal Procedure Code, 1973 (CrPC) — Section 144Electricity Act, 1910 — Section 51Electricity Act, 2003 — Section 164, 173, 174, 175, 2(20)

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