High Courts08 Sept 2009
Pratima Sengupta Vs State of West Bengal and Others
Calcutta High Court · (2009) 09 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 886 of 3,204
High Courts08 Sept 2009Allowed
Sri Nemai Chandra Mollick Vs State of West Bengal and Others
Calcutta High Court · (2009) 09 CAL CK 0001
High Courts07 Sept 2009Allowed
Chemithon Engineers Pvt. Ltd. Vs Secretary, Department of Atomic Energy and Others
Calcutta High Court · (2011) 45 PTC 406
Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 226(1), 226(2), 227, 32Patents Act, 1970 — Section 125, 25(2), 39, 52(1), 52(2)
High Courts07 Sept 2009Allowed
Baijnath Shaw and Others Vs State and Others
Calcutta High Court · (2009) 09 CAL CK 0010
West Bengal Municipal Act, 1993 — Section 217
High Courts04 Sept 2009
Prakash Chandra Biswas Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · (2011) ACJ 622 : AIR 2010 Cal 19 : (2010) 1 CALLT 17 : (2011) 7 RCR(Civil) 1554
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 145, 157Motor Vehicles Act, 1988 — Section 140, 166, 171
High Courts04 Sept 2009Dismissed
Escon Consultant Pvt. Ltd. Vs Harun-Al-Rashid and Others
Calcutta High Court · (2009) 09 CAL CK 0016
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 44, 64, 65
High Courts02 Sept 2009
Dheeraj Chowdhury Vs The State of West Bengal and Another
Calcutta High Court · (2009) 09 CAL CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts02 Sept 2009
Partho Pal Chowdhury and Another Vs The State of West Bengal and Another
Calcutta High Court · (2009) 09 CAL CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227Penal Code, 1860 (IPC) — Section 120B, 366A, 368, 372
High Courts02 Sept 2009Allowed
Omega Shelters Pvt. Ltd. Vs Unit Construction Company Pvt. Ltd. and Others
Calcutta High Court · (2009) 09 CAL CK 0058
Arbitration and Conciliation Act, 1996 — Section 5, 8
High Courts02 Sept 2009Dismissed
Sri Usha Charan Naskar Vs Smt. Niva Rani Naskar
Calcutta High Court · (2009) 09 CAL CK 0042
Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 194
High Courts02 Sept 2009Allowed
Sazzad Hossain Vs State of West Bengal and Others
Calcutta High Court · (2009) 09 CAL CK 0039
High Courts02 Sept 2009
Sri Sadhan Mondal Vs The State of West Bengal and Another
Calcutta High Court · (2009) 09 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 125, 437, 438Penal Code, 1860 (IPC) — Section 323, 34, 494, 498A
High Courts02 Sept 2009Dismissed
Adi Jogesh Radio and Another Vs State of W.B. and Others
Calcutta High Court · AIR 2010 Cal 25 : (2010) 2 BC 312 : 114 CWN 727
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 2, 31
High Courts02 Sept 2009Allowed
Omega Shelters Pvt. Ltd. Vs Unit Construction Co. Pvt. Ltd. and Others
Calcutta High Court · (2009) 09 CAL CK 0021
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts02 Sept 2009Dismissed
Sarada Cereals Pvt. Ltd. and Others Vs The State of West Bengal and Another
Calcutta High Court · (2009) 09 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 202(1)Penal Code, 1860 (IPC) — Section 120B, 185, 403, 406, 420
High Courts01 Sept 2009
Sri Shambhu Bag Vs New India Assurance Company Limited
Calcutta High Court · (2009) 09 CAL CK 0074
High Courts01 Sept 2009
Prasanta Kumar Shee Vs Amrita Kumar Bera and Others
Calcutta High Court · (2009) 09 CAL CK 0067
West Bengal Land Reforms Act, 1955 — Section 15A, 21(3)
High Courts01 Sept 2009Dismissed
Biswajit Sharma Vs Deblina Panja
Calcutta High Court · (2010) 2 CivCC 618 : (2011) 1 RCR(Civil) 31
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts01 Sept 2009Dismissed
Sri Tarak Nath Ray Vs New India Assurance Company Limited
Calcutta High Court · (2009) 09 CAL CK 0034
High Courts01 Sept 2009Allowed
Sri Susanta Mondal Vs United India Insurance Company Limited and Another
Calcutta High Court · (2009) 09 CAL CK 0031