High Courts28 Oct 2009Dismissed
Director of Supply and Disposal and Another Vs Vijay Shree Ltd. and Others
Calcutta High Court · (2009) 10 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 883 of 3,204
High Courts26 Oct 2009Dismissed
Samir Dutta and Others Vs State of West Bengal
Calcutta High Court · (2010) CriLJ 1859 : (2010) 2 Crimes 30
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50, 55, 57
High Courts26 Oct 2009
Paramount Leathers Vs Regional Provident Fund Commissioner and Another
Calcutta High Court · (2010) 124 FLR 84
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts23 Oct 2009Allowed
Smt. Anju Kundu Vs Sri Shyamal Kumar Kundu and Another
Calcutta High Court · (2009) 4 CALLT 408 : (2010) 1 DMC 667
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 3
High Courts21 Oct 2009
Carter Hydrolic Power Pvt. Ltd. Vs Union of India (UOI)
Calcutta High Court · (2010) 256 ELT 394
High Courts21 Oct 2009
I.C.I. India Limited and Another Vs Second Labour Court and Another
Calcutta High Court · (2010) 3 LLJ 862
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B
High Courts20 Oct 2009Dismissed
CESC Ltd. and Another Vs Appellate Side Authority and Another
Calcutta High Court · (2009) 10 CAL CK 0017
Electricity Act, 2003 — Section 126, 126(5), 127
High Courts13 Oct 2009
Sukriti Dutta Vs State of West Bengal and Others
Calcutta High Court · (2009) 10 CAL CK 0021
High Courts23 Sept 2009
GTZ (India Private Limited) Vs Power Electronic Engineers and Others
Calcutta High Court · (2009) 09 CAL CK 0083
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Stamp Act, 1899 — Section 35West Bengal Government Land (Regulation of Transfer) Act, 1993 — Section 14
High Courts23 Sept 2009Dismissed
Sri Asit Chakraborty Vs Smt. Rinku Chakraborty
Calcutta High Court · (2009) 09 CAL CK 0082
Hindu Marriage Act, 1955 — Section 10
High Courts23 Sept 2009
Smt. Purabi Ghosh and Another Vs Mr. Asoke Kumar Ghosh and Others
Calcutta High Court · (2009) 09 CAL CK 0077
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts23 Sept 2009
State of West Bengal and Others Vs M/s. Asiatic Investment Limited and Others
Calcutta High Court · AIR 2010 Cal 60
Calcutta Municipal Corporation Act, 1980 — Section 221A, 232Land Acquisition Act, 1894 — Section 11, 11(1), 11A, 12(2), 4
High Courts23 Sept 2009Dismissed
Asthapada Sarder Vs State of West Bengal
Calcutta High Court · (2009) 09 CAL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 323, 324
High Courts23 Sept 2009
Ashim Ghosh @ Ashim Kumar Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2009) 09 CAL CK 0068
High Courts23 Sept 2009Allowed
Debasish Mahato Vs State of West Bengal and Others
Calcutta High Court · (2009) 09 CAL CK 0059
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
High Courts23 Sept 2009
Shakuntala Show and Others Vs Union of India (UOI)
Calcutta High Court · (2011) ACJ 308 : (2010) 1 CALLT 145 : (2011) 7 RCR(Civil) 2238
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 124A, 137, 138, 139, 2(28)
High Courts23 Sept 2009
Ms. Kaberi Niyoji and Another Vs State of West Bengal and Another
Calcutta High Court · (2010) 2 CivCC 615 : (2011) 6 RCR(Criminal) 1710
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Sept 2009
General Magnets Limited Vs Jay Shree Tea and Industries Limited
Calcutta High Court · (2009) 09 CAL CK 0050
High Courts23 Sept 2009
Sri Biswanath Neogi Vs Director and Inspector General of Police and Others
Calcutta High Court · (2009) 09 CAL CK 0049
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11(2), 141, 151, 47Constitution of India, 1950 — Article 226
High Courts23 Sept 2009Dismissed
Bidhan Chandra Ray and Another Vs West Bengal College Service Commission and Others
Calcutta High Court · (2009) 09 CAL CK 0037