High Courts18 Nov 2009Allowed
Munmun Ghosh Vs Tarun Kumar Malik
Calcutta High Court · 114 CWN 542 : (2011) 6 RCR(Criminal) 1820
Evidence Act, 1872 — Section 3Special Marriage Act, 1954 — Section 13, 25
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 882 of 3,204
High Courts17 Nov 2009Allowed
Sattar Ali Vs State of West Bengal
Calcutta High Court · (2012) 4 CHN 55
Land Acquisition Act, 1894 — Section 17, 17(1), 23, 4, 4(1)
High Courts17 Nov 2009
Maple Exports Private Limited and Another Vs Employees'' Provident Fund Organization and Others
Calcutta High Court · (2009) 4 CALLT 692 : (2010) 124 FLR 634 : (2010) 2 LLJ 803
Apprentices Act, 1961 — Section 2Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts17 Nov 2009
Stemcor India Private Ltd. and Others Vs The State of West Bengal and Another
Calcutta High Court · (2010) 1 CALLT 161 : (2010) CriLJ 3802 : (2011) 7 RCR(Criminal) 1112
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Factories Act, 1948 — Section 92
High Courts17 Nov 2009
Sankar Prasad Roy Chowdhury and Another Vs Smt. Mitali Roy Chowdhury
Calcutta High Court · (2010) 5 RCR(Criminal) 185
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482, 484Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 505
High Courts11 Nov 2009Dismissed
Barun Kumar Malla Vs Union of India and Others
Calcutta High Court · (2010) 126 FLR 184
Penal Code, 1860 (IPC) — Section 342, 504, 511
High Courts09 Nov 2009Dismissed
Shib Prasad Biswas Vs State Bank of India and Others
Calcutta High Court · (2010) 3 CALLT 607
Constitution of India, 1950 — Article 226
High Courts03 Nov 2009
Satya Sandhi Vs Satya Sandhi and Others Satya Sandhi and Others Vs The Cricket Association of Bengal and Another
Calcutta High Court · (2009) 11 CAL CK 0008
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 14(3), Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts30 Oct 2009Dismissed
Gautam Sengupta Vs Punjab and Sind Bank and Others
Calcutta High Court · (2010) 126 FLR 730
High Courts30 Oct 2009
Sri Amar Kumar Barik and Others Vs National Instruments Limited and Others
Calcutta High Court · (2009) 10 CAL CK 0008
Companies Act, 1956 — Section 619, 620Constitution of India, 1950 — Article 14, 21, 226, 311Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(2), 18(4), 18(6A), 19(3)
High Courts29 Oct 2009Allowed
Subhas Ranjan Ghosal Vs The Howrah Municipal Corporation and Others
Calcutta High Court · (2009) 10 CAL CK 0022
Howrah Municipal Corporation Act, 1980 — Section 11, 11(2), 177, 28, 28(3)
High Courts29 Oct 2009
Steel Authority of India Limited and Others Vs Gulf (Oil) Corporation Ltd.
Calcutta High Court · (2009) 10 CAL CK 0009
Arbitration and Conciliation Act, 1996 — Section 11, 34Contract Act, 1872 — Section 4, 5
High Courts28 Oct 2009
Sulake Plastocom Private Limited and Another Vs State Bank of Patiala and Another
Calcutta High Court · (2009) 10 CAL CK 0024
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts28 Oct 2009
Commissioner of Central Excise Vs Southern Cooling Tower (P) Ltd.
Calcutta High Court · (2010) 257 ELT 543 : (2011) 21 STR 335
High Courts28 Oct 2009Dismissed
Jayanti Kumar Jain and Another Vs R.R. Electricals and Others
Calcutta High Court · (2009) 2 ILR (Cal) 430
Trade Marks Act, 1999 — Section 28, 29
High Courts28 Oct 2009
Sri Dayal Saha and Another Vs Official Liquidator SST Media Pvt. Ltd. Vs Jogesh Kumar Saha, Sole Proprietor of J.K. Advertising
Calcutta High Court · (2009) 10 CAL CK 0013
High Courts28 Oct 2009
Agarpara Jute Mills Limited Vs United India Insurance Co. Limited and Others
Calcutta High Court · (2009) 10 CAL CK 0012
High Courts28 Oct 2009
Sakirul Islam and Others Vs The State of West Bengal and Another
Calcutta High Court · (2009) 10 CAL CK 0011
Penal Code, 1860 (IPC) — Section 120B, 406, 497
High Courts28 Oct 2009Allowed
Peerless General Finance and Investment Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2010) 228 CTR 72 : (2009) 2 ILR (Cal) 524 : (2010) 320 ITR 622
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 154, 260A
High Courts28 Oct 2009Dismissed
Jitendra Mohan Saha Vs State of West Bengal and Others
Calcutta High Court · (2009) 10 CAL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3(a)