High Courts30 Mar 2010
Kanak Projects Limited Vs Reckitt and Colman of India Limited
Calcutta High Court · (2010) 03 CAL CK 0040
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 866 of 3,204
High Courts30 Mar 2010
Mahadeb Halder and Others Vs State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 653 : (2011) 1 CHN 394
West Bengal Fisheries (Requisition and Acquisition) Act, 1965 — Section 5, 5(1)
High Courts29 Mar 2010Allowed
The Union of India and Others Vs Shri Vinod N.C. and Others
Calcutta High Court · (2010) 2 CALLT 331
Constitution of India, 1950 — Article 226
High Courts29 Mar 2010Allowed
Director of Transport Vs General Secretary, State Transport Employees'' Union
Calcutta High Court · (2010) 127 FLR 568 : (2010) 4 LLJ 37
Industrial Disputes Act, 1947 — Section 33C, 33C(1), 33C(2), 33C(3), 33C(4)
High Courts26 Mar 2010
The Court on its own Motion Vs Sri Biman Bose and Others
Calcutta High Court · (2010) 2 CALLT 217
Constitution of India, 1950 — Article 19, 19(2), 215Contempt of Courts Act, 1971 — Section 13, 14, 15, 15(1), 15(2)
High Courts26 Mar 2010
Dilip Kumar Dey @ Dilip @ Dilu Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 145 : (2011) CriLJ 718 : (2011) 8 RCR(Criminal) 564
Criminal Procedure Code, 1973 (CrPC) — Section 392Penal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts26 Mar 2010Allowed
M/s. Lachmi Narayan Bhomroj and Others Vs The State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 341
High Courts26 Mar 2010Dismissed
Dileshwar Kumar and Others Vs Union of India (UOI) and Others
Calcutta High Court · 114 CWN 861
High Courts26 Mar 2010
Dr. Medha Kumari Vs State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0054
High Courts25 Mar 2010
Commissioner of Customs Vs Dilip Kumar Jain
Calcutta High Court · (2010) 257 ELT 379
Customs Act, 1962 — Section 27, 27A
High Courts25 Mar 2010
VCK Shares and Stock Broking Services Limited Vs Smt. Shalini Poddar and Others
Calcutta High Court · (2010) 03 CAL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 9 Rule 5Limitation Act, 1963 — Article 137
High Courts25 Mar 2010Dismissed
Saukat Ali Mondal and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2010) 03 CAL CK 0086
Constitution of India, 1950 — Article 12
High Courts25 Mar 2010
Sri Bholanath Roy Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 541
High Courts25 Mar 2010
Soma Mullick Vs State of West Bengal and Another
Calcutta High Court · (2010) 3 CALLT 67 : (2011) 1 DMC 261 : (2011) 2 RCR(Civil) 494 : (2011) 2 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397, 401, 482Hindu Marriage Act, 1955 — Section 13, 24
High Courts25 Mar 2010
Biswanath Maheswari Vs Navbharat Tea Processing Pvt. Ltd. and Another
Calcutta High Court · (2010) 2 CALLT 513 : (2011) CriLJ 2373
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 205, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts25 Mar 2010
Goutam Ghosh Vs Mahim Chatterjee
Calcutta High Court · (2011) 2 CHN 490
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 33
High Courts24 Mar 2010Allowed
Sri Sailendra Nath Pal and Others Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 130
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Dismissed
Shrimati Anima Ganguly and Others Vs Kalyan Kumar Neogi and Others
Calcutta High Court · (2010) 03 CAL CK 0083
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A)
High Courts23 Mar 2010Dismissed
Sankar Kumar Mondal Vs Smt. Latika Rani Sarkar and Others
Calcutta High Court · (2010) 03 CAL CK 0082
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts23 Mar 2010
Mrinal Kanti Das and Others Vs The State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 1 : (2011) 5 CHN 420