High Courts07 Apr 2010Dismissed
Sk. Khelafat Mojhi Vs The State of West Bengal
Calcutta High Court · (2010) 04 CAL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 865 of 3,204
High Courts07 Apr 2010Dismissed
Newport Express Services Private Limited and Others Vs The State of West Bengal and Another
Calcutta High Court · (2013) ALLMR(Cri) 140
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Apr 2010
Rita Ghosh and Others Vs United India Insurance Co. Ltd. and Another
Calcutta High Court · (2011) ACJ 442
Motor Vehicles Act, 1988 — Section 140, 166
High Courts05 Apr 2010
Central Bank of India and Others Vs Devi Ispat Ltd. and Another
Calcutta High Court · (2010) 04 CAL CK 0079
Constitution of India, 1950 — Article 12, 14, 226, 26Contract Act, 1872 — Section 171
High Courts05 Apr 2010Dismissed
Uttam Rajbangshi and Others Vs The State of West Bengal
Calcutta High Court · (2011) CriLJ 928
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts05 Apr 2010
Life Insurance Corporation of India and Others Vs Haridas Dey
Calcutta High Court · (2011) ACJ 906 : AIR 2010 Cal 151
Insurance Act, 1938 — Section 45
High Courts05 Apr 2010
Rafique Shake Vs State of West Bengal
Calcutta High Court · (2010) 04 CAL CK 0045
Penal Code, 1860 (IPC) — Section 161, 164, 302, 304
High Courts05 Apr 2010Allowed
Kusum Goyal Vs The Income Tax Officer and Others
Calcutta High Court · (2010) 2 CALLT 536 : (2011) 237 CTR 390 : (2010) 329 ITR 283
Income Tax Act, 1961 — Section 127, 127(1), 127(2), 127(3), 143(3)
High Courts01 Apr 2010
Hindustan Steelworks Construction Limited Vs P. Sethian
Calcutta High Court · (2011) 2 CHN 716
Arbitration Act, 1940 — Section 30, 33, 34
High Courts01 Apr 2010Allowed
Edmuond Francis Heberlet and Another Vs Mustt. Fatima Khatoon and Others
Calcutta High Court · AIR 2011 Cal 13 : 114 CWN 827
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 8 Rule 4, Order 8 Rule 5Evidence Act, 1872 — Section 106Transfer of Property Act, 1882 — Section 108
High Courts01 Apr 2010
Xenitis Infotech Pvt. Ltd. Vs Swarna Sathi Dealers Pvt. Ltd.
Calcutta High Court · (2010) 2 CALLT 397 : (2010) 155 CompCas 330
Companies Act, 1956 — Section 293(1), 434
High Courts31 Mar 2010
Ashim Khatua Vs State of West Bengal
Calcutta High Court · (2010) CriLJ 3658
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 498A
High Courts31 Mar 2010
Sukla Trading Co. Vs Union of India (UOI) (E. Rly.)
Calcutta High Court · (2010) 3 CALLT 465 : (2011) 1 CHN 89
High Courts31 Mar 2010
Indian Jute Mills Association Vs Union of India (UOI)
Calcutta High Court · (2010) 256 ELT 25
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts31 Mar 2010Dismissed
The Board of Trustees of the Port of Calcutta and Another Vs Tushar Kanti Maity and Others
Calcutta High Court · (2010) 2 CALLT 524 : (1999) 1 CALLT 65
High Courts31 Mar 2010
Kundan Singh Vs Hindustan Petroleum Corporation Ltd.
Calcutta High Court · (2011) 5 CHN 729
Arbitration and Conciliation Act, 1996 — Section 34(4)Specific Relief Act, 1963 — Section 14, 16
High Courts30 Mar 2010
Union of India (UOI) and Others Vs Samarendra Nath Mukherjee
Calcutta High Court · (2010) 03 CAL CK 0091
Arbitration Act, 1940 — Section 20, 30, 33, 37(3)Arbitration and Conciliation Act, 1996 — Section 11, 16, 34
High Courts30 Mar 2010
Shyam Yadav and Gandhi Devi Yadav Vs State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313, 366(1)Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Mar 2010
In re: Mahadeb Halder and Others
Calcutta High Court · (2010) 03 CAL CK 0052
West Bengal Fisheries (Requisition and Acquisition) Act, 1965 — Section 5, 5(1)
High Courts30 Mar 2010Dismissed
Nagendra Nath Maji Vs West Bengal Power Development Corporation Ltd. and Others
Calcutta High Court · (2010) 127 FLR 153 : (2011) 3 LLJ 347
Constitution of India, 1950 — Article 226