High Courts01 Oct 2010Dismissed
Chandra Sekhar Ojha Vs Bijay Kumar Ojha and Others
Calcutta High Court · (2010) 10 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 836 of 3,204
High Courts01 Oct 2010
Shefali Begum Vs State of West Bengal and Others
Calcutta High Court · (2010) 10 CAL CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts01 Oct 2010Allowed
Debabrata Chakroborty and Others Vs The State of West Bengal and Others
Calcutta High Court · (2010) 4 CALLT 483
Calcutta High Court (Appellate Side and Original Side) Services (Revision of Pay and Allowances) Rules, 1990 — Rule 2, 3, 40(2)Constitution of India, 1950 — Article 229, 229(2)
High Courts21 Sept 2010Allowed
Sri. Nimai Adhikari Vs The State of West Bengal and Others
Calcutta High Court · (2011) 1 CALLT 615 : (2011) 2 CHN 737
Cantonments Act, 1924 — Section 32, 33, 38, 39Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts21 Sept 2010Dismissed
Sri Arabinda Kumar Pal and Another Vs Sri Ranjan Kumar Pal and Others
Calcutta High Court · (2010) 09 CAL CK 0093
Constitution of India, 1950 — Article 227
High Courts21 Sept 2010Dismissed
The Secretary, Mass Education Extension Department and Others Vs Sudhir Kumar Bhattacharya
Calcutta High Court · (2010) 4 CALLT 49 : (2011) 130 FLR 616
Constitution of India, 1950 — Article 14, 226
High Courts21 Sept 2010Dismissed
Sri Muchiram Kamila and Others Vs Sri Joydeb Kamila and Others
Calcutta High Court · (2010) 09 CAL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6EConstitution of India, 1950 — Article 227
High Courts21 Sept 2010Dismissed
Mihir Pal Vs United Commercial Bank and Others
Calcutta High Court · AIR 2011 Cal 44
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 10, 13, 13(2), 13(3), 13(3A)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 2, 8
High Courts20 Sept 2010Dismissed
Shri Kunjumon Francis Vs Union of India (UOI) and Others
Calcutta High Court · (2010) 09 CAL CK 0102
Constitution of India, 1950 — Article 226
High Courts20 Sept 2010
Smt. Kamala Roy and Others Vs The Union of India (UOI) and Others
Calcutta High Court · (2010) 09 CAL CK 0013
Andaman and Nicobar Islands Home Guards Rules, 1965 — Rule 4(1)Constitution of India, 1950 — Article 14, 16, 240(1)
High Courts20 Sept 2010
Anatech Instruments Pvt. Ltd. Vs Commercial Tax Officer, Sealdah Charge and Others
Calcutta High Court · (2012) 54 VST 315
High Courts17 Sept 2010Dismissed
Commissioner of C. Ex. Vs Web Impression (India) Pvt. Ltd.
Calcutta High Court · (2011) 264 ELT 193
Central Excises and Salt Act, 1944 — Section 11ALimitation Act, 1963 — Section 3
High Courts17 Sept 2010Dismissed
Shri A. Rajan Vs The Lieutenant Governor and Others
Calcutta High Court · (2010) 4 APLJ 103
Constitution of India, 1950 — Article 226
High Courts17 Sept 2010Allowed
Suman Modern Rice Mill Pvt. Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 483 : (2011) 1 CHN 498
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Sept 2010Allowed
Sujit Kumar Datta Vs United Commercial Bank
Calcutta High Court · (2011) 4 CHN 29
High Courts17 Sept 2010Dismissed
Rizwan Danish Hussain and Another Vs Mussamat Naseem Ara Begum and Others
Calcutta High Court · (2010) 09 CAL CK 0063
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 3, 85
High Courts17 Sept 2010Dismissed
Mussamat Naseem Ara Begum Vs Rizwan Danish Hussain and Others
Calcutta High Court · (2010) 4 CALLT 556 : (2011) 1 CHN 295
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 11, 92Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 3, 32, 32(3), 33, 33(4)
High Courts17 Sept 2010Dismissed
Shyamal Kumar Chatterjee and Others Vs Bally Investment Trust (P) Ltd. and Others
Calcutta High Court · (2010) 09 CAL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 21 Rule 101
High Courts17 Sept 2010Dismissed
Sudam Chandra Maharana @ Barai Vs Sudhir Chandra Maharana @ Barai and Others
Calcutta High Court · (2010) 09 CAL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts17 Sept 2010
Smt. Kalpana Rani Dutta Vs Concorde Co-Operatice Housing Society Ltd. and Another
Calcutta High Court · (2010) 09 CAL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 148AConstitution of India, 1950 — Article 227