High Courts04 Oct 2010Allowed

Satyabrata Mookherjee Vs State of West Bengal

Calcutta High Court · (2011) 1 CHN 604

Calcutta Municipal Corporation Act, 1980 — Section 202(4), 620Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Representation of the People Act, 1951 — Section 2