High Courts02 Dec 2010Dismissed
Srilekha Sengupta Vs Dipak Chowdhury
Calcutta High Court · (2010) 12 CAL CK 0051
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151West Bengal Premises Tenancy Act, 1956 — Section 29(B)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 829 of 3,204
High Courts02 Dec 2010Dismissed
Kartik Misra and Others Vs Partha Bagdi and Others
Calcutta High Court · (2010) 12 CAL CK 0048
High Courts02 Dec 2010
Bholanath Dutta Vs Shefalika Roy and Others
Calcutta High Court · (2010) 12 CAL CK 0039
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts02 Dec 2010Dismissed
Prabir Chakraborty Vs State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 118 : (2012) 1 BC 45
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4)
High Courts02 Dec 2010Dismissed
Md. Tarique Jamal Vs The State of West Bengal and Others
Calcutta High Court · (2010) 12 CAL CK 0014
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 2010Dismissed
Duncans Industries Ltd. Vs Narayan Kumar Khaitan
Calcutta High Court · (2010) 12 CAL CK 0109
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 17, 21Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts01 Dec 2010Allowed
The State of West Bengal and Others Vs Sk. Mustaque Ahmed and Another
Calcutta High Court · (2011) 2 CALLT 318 : (2011) 5 CHN 256
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14(3), 5
High Courts01 Dec 2010Dismissed
Paltu Mukherjee and Others Vs East Bengal Club and Others
Calcutta High Court · (2010) 12 CAL CK 0055
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Companies Act, 1956 — Section 166, 256Constitution of India, 1950 — Article 329
High Courts01 Dec 2010
Kalpana Bose Vs Nepal Chandra Roy
Calcutta High Court · (2011) 5 CHN 110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 18, 100West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts30 Nov 2010Dismissed
Milan Kanti Dutta Vs Md. Aminul Iqbal and Others
Calcutta High Court · (2010) 11 CAL CK 0053
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts30 Nov 2010Dismissed
Kamala Das Vs Basudeb Das and Others
Calcutta High Court · (2010) 11 CAL CK 0037
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 101
High Courts30 Nov 2010Allowed
Smt. Narayani Bala Dasi and Others Vs Sri Durga Prasad Sen
Calcutta High Court · (2011) 4 CHN 452
Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts30 Nov 2010Dismissed
Biswanath Paul and Others Vs Laxman Chandra Roy
Calcutta High Court · (2010) 11 CAL CK 0031
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts30 Nov 2010
Harman Toppo Vs State
Calcutta High Court · (2012) 1 CHN 659
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 323, 376, 506
High Courts29 Nov 2010
Rohini Nanda Misra Vs State of West Bengal and Others
Calcutta High Court · (2011) 1 CHN 536 : (2011) 128 FLR 742
High Courts29 Nov 2010Dismissed
Kibria Khondakar Vs Hrishikesh Banik and Others
Calcutta High Court · (2011) 1 CALLT 50 : (2011) 3 CHN 207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 22, Order 41 Rule 22(4)
High Courts29 Nov 2010Allowed
Rashmi Cement Limited Vs Trafigura Beheer B.V.
Calcutta High Court · AIR 2011 Cal 37 : (2011) 1 CHN 460
Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 94
High Courts29 Nov 2010
Barun Bikash Chatterjee and Others Vs Arati Mallick and Another
Calcutta High Court · (2010) 11 CAL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153
High Courts29 Nov 2010Dismissed
Nitai Saha and Others Vs Chhaya Saha and Another
Calcutta High Court · (2010) 11 CAL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts29 Nov 2010Allowed
Zenith Credit Limited. Vs Dinesh Kr. Paswan and Others
Calcutta High Court · (2010) 11 CAL CK 0020
Arbitration and Conciliation Act, 1996 — Section 2, 7, 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227