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Calcutta High Court judgments

64,079 judgments · page 828 of 3,204

High Courts07 Dec 2010Dismissed

ITC Limited Vs Godfrey Phillips India Limited

Calcutta High Court · (2011) 1 CHN 540 : (2011) 45 PTC 5

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Trade and Merchandise Marks Act, 1958 — Section 111Trade Marks Act, 1999 — Section 11, 111, 12, 124, 13
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High Courts06 Dec 2010

Sisir Bhattacharjee Vs Gopinath Sett

Calcutta High Court · (2011) 2 CHN 560

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 34
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High Courts03 Dec 2010Dismissed

Amrik Singh Vs Magma Fincorp Ltd. and Others

Calcutta High Court · (2011) 2 CALLT 314 : (2011) 2 CHN 684

Arbitration and Conciliation Act, 1996 — Section 3, 31(5), 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9(5)General Clauses Act, 1897 — Section 27
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High Courts02 Dec 2010

Collector (L.A.) Vs Jagatha

Calcutta High Court · (2011) 2 CHN 387

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Land Acquisition Act, 1894 — Section 11, 12, 17, 17(3A), 18Limitation Act, 1963 — Section 14, 18, 29, 29(2), 29(4)
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