High Courts18 Feb 2011
Chaya Bishi Vs National Insurance Company Ltd.
Calcutta High Court · (2011) 2 CHN 748
Motor Vehicles Act, 1988 — Section 166, 171
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 815 of 3,204
High Courts17 Feb 2011Dismissed
Mursalim Shaikh and Others Vs State of West Bengal
Calcutta High Court · (2011) CriLJ 1840 : (2011) 3 RCR(Criminal) 625 : (2011) 3 RCR(Criminal) 625
Arms Act, 1959 — Section 25, 25(1AA), 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 395, 412
High Courts17 Feb 2011
S.J. Fabrics Pvt. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 2 CALLT 463 : (2011) 268 ELT 475
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1), 110(2), 110A, 124
High Courts17 Feb 2011Dismissed
Surajit Mazumdar Vs Marjorie Mazumdar and Another
Calcutta High Court · (2011) 2 CALLT 6
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts17 Feb 2011Dismissed
Dilip Kumar Sahu Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 113
High Courts17 Feb 2011Dismissed
Prasanta Das Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 2 CALLT 109 : (2011) 5 CHN 448
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts17 Feb 2011
Sumit Ranjan Chakraborty Vs Tapas Kumar Nandi Tapas Kumar Nandi Vs Sumit Ranjan Chakraborty
Calcutta High Court · (2011) 5 CHN 124
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313, 357(3), 360, 361Essential Commodities Act, 1955 — Section 7(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts15 Feb 2011Dismissed
Pankaj Kumar Hazra Vs Dr. Arabinda Nayak and Others
Calcutta High Court · (2011) 02 CAL CK 0103
Constitution of India, 1950 — Article 227
High Courts15 Feb 2011
Sree Balajee Seva Samity and Others Vs Sunil Kumar Goyal and Others
Calcutta High Court · (2011) 02 CAL CK 0101
Civil Procedure Code, 1908 (CPC) — Section 115AConstitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8
High Courts15 Feb 2011
Saralabala Goswami Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 419
High Courts15 Feb 2011
Sanjeev Rai Vs State of West Bengal and Another
Calcutta High Court · (2011) CriLJ 1960
Civil Procedure Code, 1908 (CPC) — Section 156Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts15 Feb 2011Dismissed
Rabiyal Mondal Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 333
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 395, 412
High Courts15 Feb 2011Dismissed
Asraful Haque Vs The State of West Bengal
Calcutta High Court · (2011) CriLJ 1831 : (2011) 2 Crimes 480 : (2011) 3 RCR(Criminal) 628 : (2011) 3 RCR(Criminal) 628
Criminal Procedure Code, 1973 (CrPC) — Section 293, 293(4), 294Evidence Act, 1872 — Section 58
High Courts15 Feb 2011Dismissed
Baidyanath Modak Vs Smt. Swapna Modak and Others
Calcutta High Court · (2011) 02 CAL CK 0053
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, Order 8 Rule 6A
High Courts15 Feb 2011
Sk. Qumru Alam Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2011) 02 CAL CK 0035
High Courts15 Feb 2011Dismissed
Promod Kumar Rai Vs Cholamandalam Dbs Finance Ltd.
Calcutta High Court · (2012) 2 BC 577 : (2011) 2 CHN 351
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Feb 2011Dismissed
Sambhu Nath Samanta Vs Gobinda Chandra Metya and Others
Calcutta High Court · (2011) 02 CAL CK 0086
High Courts14 Feb 2011Allowed
Seema Begum and Another Vs Marium Bibi and Others
Calcutta High Court · (2011) 2 CALLT 410 : (2011) 3 CHN 218
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 20, 96Constitution of India, 1950 — Article 323(B)
High Courts14 Feb 2011
Purnendu Sekher Pahari Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 765